High Courts09 Jan 2023
Rajesh Vs State
Madras High Court · (2023) 01 MAD CK 0043
Indian Penal Code, 1860 — Section 229A, 465, 467, 471, 475Passport Act, 1967 — Section 12(1)(a), 12(1)(b)
COURT ARCHIVE
Madras High Court judgments, 2023
1,824 judgments · page 90 of 92
High Courts09 Jan 2023
Doss Vs State
Madras High Court · (2023) 01 MAD CK 0042
Protection Of Children From Sexual Offences Act, 2012 — Section 4Indian Penal Code, 1860 — Section 229A, 294(b), 506(ii)
High Courts09 Jan 2023
Nagamani Vs State
Madras High Court · (2023) 01 MAD CK 0041
Tamil Nadu Prohibition Act, 1937 — Section 4(1A), 4(1)(a)Indian Penal Code, 1860 — Section 229A
High Courts09 Jan 2023
S.Selvan Vs State
Madras High Court · (2023) 01 MAD CK 0040
Indian Penal Code, 1860 — Section 147, 148, 149, 229A, 448, 307
High Courts09 Jan 2023
Gopinath Vs State
Madras High Court · (2023) 01 MAD CK 0039
Cigarette And Other Tobacco Products Act, 2003 — Section 24(1)Indian Penal Code, 1860 — Section 229A, 273, 328
High Courts09 Jan 2023
Praveen Vs State
Madras High Court · (2023) 01 MAD CK 0038
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B)Indian Penal Code, 1860 — Section 229A
High Courts09 Jan 2023
A.Paranthaman Vs State
Madras High Court · (2023) 01 MAD CK 0037
Indian Penal Code, 1860 — Section 229A, 363Protection Of Children From Sexual Offences Act, 2012 — Section 5(1), 6
High Courts09 Jan 2023
Akshay Kumar Vs State
Madras High Court · (2023) 01 MAD CK 0036
Indian Penal Code, 1860 — Section 229A, 399Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B)
High Courts09 Jan 2023
Sathish And Others Vs State
Madras High Court · (2023) 01 MAD CK 0035
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(c), 29(1)Indian Penal Code, 1860 — Section 229A
High Courts06 Jan 2023Allowed
Timothy Donald Archer Vs Foreigner Regulation Registration Officer And Others
Madras High Court · (2023) 01 MAD CK 0062
High Courts06 Jan 2023
Kumar Vs Inspector Of Police
Madras High Court · (2023) 01 MAD CK 0034
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 20(b)(ii)(B)Indian Penal Code, 1860 — Section 229A
High Courts06 Jan 2023
Prabhakaran Vs State
Madras High Court · (2023) 01 MAD CK 0033
Indian Penal Code, 1860 — Section 229A, 294(b), 307, 324, 392, 397, 506(ii)
High Courts06 Jan 2023
Sibaram Maharana Vs State
Madras High Court · (2023) 01 MAD CK 0032
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B)Indian Penal Code, 1860 — Section 229A
High Courts06 Jan 2023
K.Sathish Vs State
Madras High Court · (2023) 01 MAD CK 0031
Indian Penal Code, 1860 — Section 229A, 294(b), 420, 506(ii)
High Courts06 Jan 2023
Arunkumar Vs State
Madras High Court · (2023) 01 MAD CK 0030
Indian Penal Code, 1860 — Section 229A, 376, 417, 420
High Courts06 Jan 2023
Baipu Reddy Raju @ Gomanarathinam Vs State
Madras High Court · (2023) 01 MAD CK 0029
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 20(b)(ii)(B), 25Indian Penal Code, 1860 — Section 229A
High Courts06 Jan 2023
Harinath Vs State
Madras High Court · (2023) 01 MAD CK 0028
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B)Indian Penal Code, 1860 — Section 229A
High Courts05 Jan 2023
A.Samundeeswari And Others Vs State
Madras High Court · (2023) 01 MAD CK 0024
Code Of Criminal Procedure, 1973 — Section 174Indian Penal Code, 1860 — Section 229A
High Courts05 Jan 2023
Ajithkumar Vs State
Madras High Court · (2023) 01 MAD CK 0023
Indian Penal Code, 1860 — Section 229A, 323, 376(2), 506(ii)Protection Of Children From Sexual Offences Act, 2012 — Section 5(1), 5(j)(1), 6Child Marriage Act, 2006 — Section 9
High Courts05 Jan 2023
Barath Vs State
Madras High Court · (2023) 01 MAD CK 0022
Indian Penal Code, 1860 — Section 229A, 294(b), 341, 397, 506(ii)