High Courts25 Jan 2023Disposed Of
S.Petchimuthupandian Vs Superintendent Of Police And Others
Madras High Court · (2023) 01 MAD CK 0085
COURT ARCHIVE
Madras High Court judgments, 2023
1,824 judgments · page 88 of 92
High Courts24 Jan 2023
Arjun And Others Vs State
Madras High Court · (2023) 01 MAD CK 0084
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 22(b), 29(i)Indian Penal Code, 1860 — Section 229A
High Courts24 Jan 2023
K.Saravanan Vs State
Madras High Court · (2023) 01 MAD CK 0083
Indian Penal Code, 1860 — Section 229A, 302
High Courts24 Jan 2023
Dhamodharan @ Dhamu Vs State
Madras High Court · (2023) 01 MAD CK 0082
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B)Indian Penal Code, 1860 — Section 22A9
High Courts24 Jan 2023
Ramesh @ Ramesh Kumar Vs State
Madras High Court · (2023) 01 MAD CK 0081
Indian Penal Code, 1860 — Section 147, 148, 229A, 294(b), 323, 324, 506(ii)Tamil Nadu Property (Prevention Of Damage And Loss) Act, 1992 — Section 3(1)
High Courts24 Jan 2023
Manikan @ Naveenkumar And Others Vs State
Madras High Court · (2023) 01 MAD CK 0080
Indian Penal Code, 1860 — Section 147, 148, 153A, 229A, 294(b), 504Tamil Nadu Property (Prevention Of Damage And Loss) Act, 1992 — Section 3
High Courts24 Jan 2023
R.K.Niranjan Vs State
Madras High Court · (2023) 01 MAD CK 0079
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B), 25, 29(1)Indian Penal Code, 1860 — Section 229A
High Courts24 Jan 2023
Tamilvanan Vs State
Madras High Court · (2023) 01 MAD CK 0077
Indian Penal Code, 1860 — Section 147, 148, 229A, 294(b), 307, 341, 363, 506(2)
High Courts24 Jan 2023Disposed Of
Sivabalamurugan Vs Superintendent Of Police And Others
Madras High Court · (2023) 01 MAD CK 0076
High Courts24 Jan 2023Dismissed
R.Sudha Vs Commissioner Of Police And Others
Madras High Court · (2023) 01 MAD CK 0075
Tamil Nadu Prohibition Act, 1937 — Section 4(1)(aa)Code Of Criminal Procedure, 1973 — Section 451, 457
High Courts24 Jan 2023Allowed
S.Anandhi Vs State And Others
Madras High Court · (2023) 01 MAD CK 0074
Indian Penal Code, 1860 — Section 229A
High Courts23 Jan 2023
Mujibur Rahman Vs Directorate Of Revenue Intelligence
Madras High Court · (2023) 01 MAD CK 0073
Customs Act, 1962 — Section 135(1)(a), 135(1)(b)Indian Penal Code, 1860 — Section 229A
High Courts23 Jan 2023
Pakir Mytheen Jamir Vs State
Madras High Court · (2023) 01 MAD CK 0072
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C), 25Indian Penal Code, 1860 — Section 229A
High Courts23 Jan 2023
Prasanth Vs State
Madras High Court · (2023) 01 MAD CK 0071
Indian Penal Code, 1860 — Section 120(B), 229A, 408, 465, 467, 468, 471, 477(A)
High Courts23 Jan 2023
Renugopal @ Appunu Vs State
Madras High Court · (2023) 01 MAD CK 0070
Indian Penal Code, 1860 — Section 229A, 294(b), 302, 341, 394, 397, 506(ii)
High Courts23 Jan 2023
N.Prem Vs State
Madras High Court · (2023) 01 MAD CK 0069
Indian Penal Code, 1860 — Section 147, 148, 229A, 294(b), 307, 323, 324
High Courts23 Jan 2023
Devadoss @ Deva Vs State
Madras High Court · (2023) 01 MAD CK 0068
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C), 25, 29(1)Indian Penal Code, 1860 — Section 229A
High Courts23 Jan 2023Disposed Of
B.Sivagami Vs Authorized Officer And Others
Madras High Court · (2023) 01 MAD CK 0067
Security Interest (Enforcement) Rules, 2002 — Rule 8(1)
High Courts23 Jan 2023Allowed
Prabhakaran Vs State And Others
Madras High Court · (2023) 01 MAD CK 0066
Indian Penal Code, 1860 — Section 229A
High Courts23 Jan 2023Disposed Of
Thangapandi Vs District Superintendent Of Police And Others
Madras High Court · (2023) 01 MAD CK 0065