COURT ARCHIVE

Madras High Court judgments, 2023

1,824 judgments · page 87 of 92

High Courts31 Jan 2023Allowed

C.Kannan Vs Deputy Superintendent Of Police And Others

Madras High Court · (2023) 01 MAD CK 0105

Indian Penal Code, 1860 — Section 294(b), 376, 506(i)Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Amendment Act, 2015 — Section 3(1)(r), 3(1)(s), 3(2)(va)Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v)

High Courts30 Jan 2023Disposed Of

S.Karunanithi Vs Inspector Of Police

Madras High Court · (2023) 01 MAD CK 0104

High Courts30 Jan 2023Disposed Of

M.Sivakumar Vs Inspector Of Police

Madras High Court · (2023) 01 MAD CK 0103

High Courts30 Jan 2023Disposed Of

K.Madesh Vs Inspector Of Police

Madras High Court · (2023) 01 MAD CK 0102

High Courts30 Jan 2023Disposed Of

M.Gopal Vs Inspector Of Police

Madras High Court · (2023) 01 MAD CK 0101

High Courts30 Jan 2023Disposed Of

P.Vadive Vs Superintendent Of Police And Others

Madras High Court · (2023) 01 MAD CK 0100

High Courts30 Jan 2023Disposed Of

Velayuthan Boopathi Vs District Collector And Others

Madras High Court · (2023) 01 MAD CK 0099

Code Of Criminal Procedure, 1973 — Section 107

High Courts30 Jan 2023Disposed Of

S.Balaji Vs General Manager And Others

Madras High Court · (2023) 01 MAD CK 0098

High Courts30 Jan 2023Allowed

R.Raghunthan And Others Vs Nil

Madras High Court · (2023) 01 MAD CK 0097

High Courts30 Jan 2023

Jeyanthi @ Anthoniammal Vs State

Madras High Court · (2023) 01 MAD CK 0096

High Courts30 Jan 2023Disposed Of

A.Thangavel Vs Superintendent Of Police And Others

Madras High Court · (2023) 01 MAD CK 0095

High Courts27 Jan 2023Allowed

P. Pandiyan Vs Inspector Of Police

Madras High Court · (2023) 01 MAD CK 0094

Indian Penal Code, 1860 — Section 294(b)

High Courts25 Jan 2023

V.Saravanan Vs State

Madras High Court · (2023) 01 MAD CK 0093

High Courts25 Jan 2023

K.G.Natesan And Others Vs State

Madras High Court · (2023) 01 MAD CK 0092

Prevention Of Corruption Act, 1988 — Section 13(1)(e), 13(2)Indian Penal Code, 1860 — Section 109

High Courts25 Jan 2023Disposed Of

Mohan Prakash Vs Airports Authority Of India And Others

Madras High Court · (2023) 01 MAD CK 0091

High Courts25 Jan 2023Disposed Of

M.Paramasivam Vs District Collector And Others

Madras High Court · (2023) 01 MAD CK 0090

High Courts25 Jan 2023Disposed Of

S.Saravanan Vs Superintendent Of Police And Others

Madras High Court · (2023) 01 MAD CK 0089

High Courts25 Jan 2023Disposed Of

R.Palani Vs Superintendent Of Police And Others

Madras High Court · (2023) 01 MAD CK 0088

High Courts25 Jan 2023Disposed Of

A.Kuzhanthaivelu Vs Superintendent Of Police And Others

Madras High Court · (2023) 01 MAD CK 0087

High Courts25 Jan 2023Disposed Of

Mani Vs Thasildar And Others

Madras High Court · (2023) 01 MAD CK 0086