High Courts03 Feb 2023Disposed Of
Manikandan Vs District Collector And Others
Madras High Court · (2023) 02 MAD CK 0015
COURT ARCHIVE
Madras High Court judgments, 2023
1,824 judgments · page 86 of 92
High Courts03 Feb 2023Disposed Of
Esravel Vs District Collector
Madras High Court · (2023) 02 MAD CK 0014
Tamil Nadu Land Encroachment Act, 1905 — Section 7, 10
High Courts03 Feb 2023Disposed Of
S.Baskar Ganesh Vs Superintendent Of Police And Others
Madras High Court · (2023) 02 MAD CK 0013
High Courts03 Feb 2023Disposed Of
S.Kathiravan Vs Superintendent Of Police And Others
Madras High Court · (2023) 02 MAD CK 0012
High Courts02 Feb 2023Disposed Of
Muthulakshmi Vs Tahsildar, Nilakottai Taluk And Others
Madras High Court · (2023) 02 MAD CK 0006
High Courts02 Feb 2023Disposed Of
A.Barakath Nisha Vs Tahsildar, Nilakottai Taluk And Others
Madras High Court · (2023) 02 MAD CK 0005
High Courts02 Feb 2023Disposed Of
A.Subbiah Vs Tahsildar, Nilakottai Taluk And Others
Madras High Court · (2023) 02 MAD CK 0004
High Courts02 Feb 2023Disposed Of
G.Balu Vs Superintendent Of Police And Others
Madras High Court · (2023) 02 MAD CK 0003
High Courts02 Feb 2023Dismissed
K. Chandrababu Vs Director Bhaba Atomic Research Centre, Trombay And Others
Madras High Court · (2023) 02 MAD CK 0002
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14
High Courts02 Feb 2023Disposed Of
Prabhakaran Vs Tahsildar And Others
Madras High Court · (2023) 02 MAD CK 0001
High Courts01 Feb 2023Disposed Of
P.Sagayachinnappan Vs Superintendent Of Police And Others
Madras High Court · (2023) 02 MAD CK 0011
High Courts01 Feb 2023Disposed Of
P.Ravichandran Vs General Manager And Others
Madras High Court · (2023) 02 MAD CK 0010
Constitution Of India, 1950 — Article 226
High Courts01 Feb 2023Disposed Of
V.Vijay Vs Government Of India And Others
Madras High Court · (2023) 02 MAD CK 0009
High Courts01 Feb 2023Allowed
A.Immanuvel Vs District Revenue Officer And Others
Madras High Court · (2023) 02 MAD CK 0008
High Courts01 Feb 2023Allowed
Muthuirulandi Vs District Revenue Officer And Others
Madras High Court · (2023) 02 MAD CK 0007
High Courts31 Jan 2023Disposed Of
A.Ravichandran Vs Tamil Nadu State Transport Corporation (Kumbakonam) Limited And Others
Madras High Court · (2023) 01 MAD CK 0110
High Courts31 Jan 2023Disposed Of
Kannan Ayyappan Vs Senior Regional Manager And Others
Madras High Court · (2023) 01 MAD CK 0109
High Courts31 Jan 2023Disposed Of
M/s.Siva Trading Vs Additional Commissioner Of Customs (Gr.5C) And Others
Madras High Court · (2023) 01 MAD CK 0108
Customs Act, 1963 — Section 110A
High Courts31 Jan 2023Allowed
V.Naasar Vs State
Madras High Court · (2023) 01 MAD CK 0107
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 9A, 22(c), 25A, 36A(4)Code Of Criminal Procedure, 1973 — Section 167(2)Indian Penal Code, 1860 — Section 229A
High Courts31 Jan 2023Disposed Of
Devagar Mahajana Sabai Vs Superintendent Of Police And Others
Madras High Court · (2023) 01 MAD CK 0106