High Courts08 Feb 2023Disposed Of
R.Pandiyara Vs Superintendent Of Police And Others
Madras High Court · (2023) 02 MAD CK 0027
COURT ARCHIVE
Madras High Court judgments, 2023
1,824 judgments · page 85 of 92
High Courts08 Feb 2023Allowed
Mohamed Yusuf Vs State And Others
Madras High Court · (2023) 02 MAD CK 0026
Indian Penal Code, 1860 — Section 376, 420Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v)
High Courts08 Feb 2023Allowed
Mannaru @ Arunchandar Vs State And Others
Madras High Court · (2023) 02 MAD CK 0025
Code Of Criminal Procedure, 1973 — Section 117, 122(1)(b)Indian Penal Code, 1860 — Section 115, 120B, 147, 18, 294(b), 307, 353Arms Act, 1959 — Section 25(1)(b)
High Courts08 Feb 2023Disposed Of
Iyyappan Vs Deputy Superintendent Of Police And Others
Madras High Court · (2023) 02 MAD CK 0024
High Courts08 Feb 2023Allowed/Disposed Of
R. Rajesh Vs Union Of India And Others
Madras High Court · (2023) 02 MAD CK 0023
Constitution Of India, 1950 — Article 32, 145, 226, 227National Company Law Tribunal Rules, 2016 — Rule 16(f), 17, 51, 124Companies Act, 2013 — Section 427, 432
High Courts07 Feb 2023Disposed Of
S.Sindhuja Vs B.Deepak Yadav
Madras High Court · (2023) 02 MAD CK 0037
Hindu Marriage Act, 1955 — Section 19, 19(iiia)Code Of Criminal Procedure, 1973 — Section 125
High Courts07 Feb 2023Allowed/Disposed Of
Gaja Lakshmi Vs M.Gopinath
Madras High Court · (2023) 02 MAD CK 0036
Constitution Of India, 1950 — Article 15(3), 21, 39Hindu Marriage Act, 1955 — Section 19, 19(iiia)Code Of Criminal Procedure, 1973 — Section 125
High Courts07 Feb 2023Allowed/Disposed Of
S.Helina Vs M.Lokesh
Madras High Court · (2023) 02 MAD CK 0035
Constitution Of India, 1950 — Article 15(3), 21, 39Hindu Marriage Act, 1955 — Section 19, 19(iiia)Code Of Criminal Procedure, 1973 — Section 125
High Courts07 Feb 2023Disposed Of
Nakoda Homes Pvt. Ltd Vs Thirupparankundram Arumuga And Others
Madras High Court · (2023) 02 MAD CK 0034
High Courts07 Feb 2023Dismissed
Srinath @ Srirenganath Vs District Revenue Office Cum And Others
Madras High Court · (2023) 02 MAD CK 0033
Essential Commodities Act, 1955 — Section 6A, 6B, 6C
High Courts07 Feb 2023Disposed Of
P.Andidurai Vs Deputy Superintendent Of Police And Others
Madras High Court · (2023) 02 MAD CK 0032
High Courts07 Feb 2023Disposed Of
Boominathan Vs Deputy Superintendent Of Police And Others
Madras High Court · (2023) 02 MAD CK 0031
High Courts07 Feb 2023Dismissed
T.V.Venkatasamy Chettiar Vs K.Ayyadurai
Madras High Court · (2023) 02 MAD CK 0030
Code Of Civil Procedure, 1908 — Section 47, 96, Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts06 Feb 2023Disposed Of
M.A.Sakthiramalingam Vs District Collector And Others
Madras High Court · (2023) 02 MAD CK 0022
High Courts06 Feb 2023Disposed Of
Rajneelakandan Vs Superintendent Of Police And Others
Madras High Court · (2023) 02 MAD CK 0021
High Courts06 Feb 2023Disposed Of
V.Arunkumar Vs Superintendent Of Police And Others
Madras High Court · (2023) 02 MAD CK 0020
High Courts06 Feb 2023Disposed Of
M.Arasu Vs Inspector Of Police
Madras High Court · (2023) 02 MAD CK 0019
High Courts06 Feb 2023Allowed/Disposed Of
A.R.Farook Vs Pugazendhi And Others
Madras High Court · (2023) 02 MAD CK 0018
Code Of Civil Procedure, 1908 — Order 9 Rule 13
High Courts06 Feb 2023
Anbil Sundharabharatham Vs State And Others
Madras High Court · (2023) 02 MAD CK 0017
Indian Penal Code, 1860 — Section 229A
High Courts06 Feb 2023Allowed
Charles Mohan Vs District Supply Officer And Others
Madras High Court · (2023) 02 MAD CK 0016