High Courts20 Dec 1929
D.B. Vedavalli Ammal Vs K.S. Ganpathy Iyer and Another
Madras High Court · AIR 1930 Mad 626
COURT ARCHIVE
Madras High Court judgments, 1929
546 judgments · page 1 of 28
High Courts20 Dec 1929
Penugonda Venkataratnam and Another Vs The Secretary of State for India in Council and Others
Madras High Court · AIR 1930 Mad 896 : (1931) ILR (Mad) 979 : (1931) 60 MLJ 25
Madras Local Boards Act, 1884 — Section 196, 38
High Courts19 Dec 1929
In Re: Nallamadan Chettiar and Others
Madras High Court · (1930) 31 LW 719 : (1930) 58 MLJ 509
Civil Procedure Code, 1908 (CPC) — Section 2(13)Penal Code, 1860 (IPC) — Section 424
High Courts18 Dec 1929
L.V. Narasimha Sastri Vs Official Assignee
Madras High Court · 129 Ind. Cas. 650 : (1930) 32 LW 850
Limitation Act, 1963 — Article 164
High Courts18 Dec 1929
(Illur) Ramayya Chetti Vs Mannaru Chetti and Others
Madras High Court · AIR 1930 Mad 590
Evidence Act, 1872 — Section 92
High Courts18 Dec 1929
Vasteva Holla and Another Vs P. Mahabala Rao
Madras High Court · AIR 1930 Mad 674 : (1930) ILR (Mad) 767 : (1930) 31 LW 534 : (1930) 58 MLJ 575
High Courts18 Dec 1929
Madirazu Jagannadha Rao Vs Somu Lakshminarayana and Another
Madras High Court · AIR 1930 Mad 683 : (1930) 31 LW 817 : (1930) 58 MLJ 688
Specific Relief Act, 1877 — Section 27
High Courts18 Dec 1929
L.V. Narasimha Sastri Vs The Official Assignee of Madras
Madras High Court · (1930) 59 MLJ 321
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts18 Dec 1929
Ramayya Chetti Vs Mannaru Chetti and Others
Madras High Court · 126 Ind. Cas. 492 : (1930) 32 LW 160
Evidence Act, 1872 — Section 92
High Courts18 Dec 1929
Madiraju Jagannadha Rao Vs Somu Laksh Munarayana and Another
Madras High Court · 125 Ind. Cas. 549
Specific Relief Act, 1877 — Section 27
High Courts17 Dec 1929
Ethiyappa Gramany and Others Vs Angappa Maistry
Madras High Court · AIR 1930 Mad 658
Provincial Small Cause Courts Act, 1887 — Section 17
High Courts16 Dec 1929
(Natukendi) Pakkaran and Others Vs (Varayalankand Kanayambath) Pathumma Umma and Others
Madras High Court · AIR 1930 Mad 541
High Courts16 Dec 1929
Jaffar Husain Khan Sahib and Others Vs Krishnan Servai and Others
Madras High Court · AIR 1930 Mad 701 : (1930) ILR (Mad) 761 : (1930) 31 LW 845 : (1930) 58 MLJ 703
High Courts16 Dec 1929
Natukendi Pakkaran and Others Vs Varayalankandi Kanayambath Pathumma Umma and Others
Madras High Court · 126 Ind. Cas. 730
High Courts13 Dec 1929
The Public Prosecutor Vs Polasanapalle Nagaraju and Another
Madras High Court · 129 Ind. Cas. 229 : (1930) 32 LW 285 : (1930) 59 MLJ 114
Evidence Act, 1872 — Section 114(e)
High Courts13 Dec 1929
In Re: Sadayan Chetty and Others
Madras High Court · 124 Ind. Cas. 606(1)
Criminal Procedure Code, 1898 (CrPC) — Section 257
High Courts13 Dec 1929
Sree Venugopala Rice Mill and Others Vs Rajah of Pithapuram and Others
Madras High Court · (1930) ILR (Mad) 367 : (1930) 59 MLJ 74
Madras Estates Land Act, 1908 — Section 55
High Courts13 Dec 1929
Piratla Peda Venkatasubbarayudu and Others Vs Haji Silar Sahib and Others
Madras High Court · AIR 1930 Mad 582 : (1930) 31 LW 396 : (1930) 58 MLJ 524
Limitation Act, 1963 — Article 134A, 134B
High Courts13 Dec 1929
M.R.M.C.L. Somasundaram Chettiar Vs P.R.S.A.R. Periakaruppan Ors.
Madras High Court · AIR 1930 Mad 520 : (1930) 31 LW 546 : (1930) 58 MLJ 658
Provincial Insolvency Act, 1920 — Section 37