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Madras High Court judgments, 1929

546 judgments · page 3 of 28

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High Courts28 Nov 1929

(Saripella) Venkatapathiraju and Others Vs (Saripella) Subbaraju and Another

Madras High Court · AIR 1930 Mad 789 : (1931) 33 LW 191

Easements Act, 1882 — Section 41
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High Courts28 Nov 1929

(Vonti Kommu) Rami Reddy and Others Vs Emperor

Madras High Court · AIR 1930 Mad 631

Penal Code, 1860 (IPC) — Section 325
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High Courts28 Nov 1929

Sri Rajah Vyricherla Narayana Gajapatiraju Bahadur Garu Vs Sri Rajah Vyricherla Narayana Gajapatiraju Saheba

Madras High Court · (1930) 31 LW 455 : (1930) 59 MLJ 956

Easements Act, 1882 — Section 13(e), 13(f)
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High Courts28 Nov 1929

Mothey Krishnayya Vs Mohamad Galeb Saheb

Madras High Court · AIR 1930 Mad 659 : (1930) 31 LW 446 : (1930) 58 MLJ 240

Evidence Act, 1872 — Section 92
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High Courts28 Nov 1929

Swarna Kotayya Vs Karamacheti Vardhanamma and Others

Madras High Court · AIR 1930 Mad 744 : (1930) 59 MLJ 461

Evidence Act, 1872 — Section 90
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High Courts28 Nov 1929

Ganapathi Bhatta and Another Vs Sanna Sedu Beari

Madras High Court · AIR 1930 Mad 644 : 126 Ind. Cas. 733

Contract Act, 1872 — Section 70Transfer of Property Act, 1882 — Section 82
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High Courts28 Nov 1929

(Sri Rajah Vyricherla) Narayana Gajapatiraju Bahadur Garu Vs Sree Rani Janaki Rathayyammaji Garu

Madras High Court · AIR 1930 Mad 609 : (1930) ILR (Mad) 449

Easements Act, 1882 — Section 13(f)
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High Courts27 Nov 1929

The Public Prosecutor Vs Lakshmamma

Madras High Court · (1930) 31 LW 716 : (1930) 59 MLJ 520

Penal Code, 1860 (IPC) — Section 302
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High Courts27 Nov 1929

The Nedungadi Bank, Ltd. Vs The Official Assignee of Madras

Madras High Court · AIR 1929 Mad 184 : (1930) ILR (Mad) 645 : (1930) 31 LW 387 : (1930) 59 MLJ 22

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 5
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High Courts26 Nov 1929

V.M. Raghavalu Naidu and Son Vs The Corporation of Madras

Madras High Court · AIR 1930 Mad 648 : (1930) ILR (Mad) 722 : (1930) 31 LW 721 : (1930) 59 MLJ 650

Madras City Municipal Act, 1904 — Section 129(3), 98
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High Courts26 Nov 1929

Swaminathan alias Chidambaram Pillai Vs Lakshmanan Chettiar and Another

Madras High Court · AIR 1930 Mad 490 : 123 Ind. Cas. 345

Registration Act, 1908 — Section 77
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High Courts26 Nov 1929

Adaikappa Chettiar Vs Natesan Chettiar

Madras High Court · AIR 1931 Mad 381

Civil Procedure Code, 1908 (CPC) — Section 48
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High Courts26 Nov 1929

The Vulcan Insurance Company Ltd. Vs The Corporation of Madras

Madras High Court · (1930) 31 LW 438 : (1930) 58 MLJ 337

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High Courts26 Nov 1929

Kavanna Vana Ena Swaminathan alias Chidambaram Pillai Vs Letchmanan Chettiar and Others

Madras High Court · (1930) ILR (Mad) 491 : (1930) 31 LW 487 : (1930) 59 MLJ 585

Registration Act, 1908 — Section 73, 77
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High Courts25 Nov 1929

The Municipal Council, Tiruvarur Vs P.R. Kannuswami Pillai and Another

Madras High Court · AIR 1930 Mad 600 : (1930) ILR (Mad) 352 : (1930) 58 MLJ 377

Tamil Nadu District Municipalities Act, 1920 — Section 69(1)
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High Courts22 Nov 1929

In Re: Gunduthalayan alias Thailan

Madras High Court · (1930) ILR (Mad) 585 : (1930) 31 LW 542 : (1930) 58 MLJ 490

Penal Code, 1860 (IPC) — Section 302, 324
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High Courts22 Nov 1929

Pakkiri Mohideen Tharagan and Another Vs Muhammad Mustappah Rowther and Others

Madras High Court · 126 Ind. Cas. 604

Transfer of Property Act, 1882 — Section 53
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High Courts22 Nov 1929

(Pakkiri) Mohideen Tharagan and Another Vs Muhammad Mustappah Rowther and Others

Madras High Court · AIR 1930 Mad 665

Transfer of Property Act, 1882 — Section 53
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High Courts22 Nov 1929

Yenumula Akkanna and Another Vs Sri Rangaraja Bhattar Venkata Perumalla Bhattar Ayyavarulu and Another

Madras High Court · AIR 1930 Mad 486

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High Courts21 Nov 1929

Subbarayalu Naidu and Others Vs Vengama Naidu

Madras High Court · 123 Ind. Cas. 197

Evidence Act, 1872 — Section 102, 66
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