High Courts14 Jan 1929
V.S. Jagannatha Rao Pantulu Garu Vs Mangalagiri Ramacharulu and Others
Madras High Court · AIR 1929 Mad 687
COURT ARCHIVE
Madras High Court judgments, 1929
546 judgments · page 28 of 28
High Courts11 Jan 1929
M. Chengalroya Chetty Vs Nainiappa Naicker and Others
Madras High Court · 117 Ind. Cas. 133
Negotiable Instruments Act, 1881 (NI) — Section 120
High Courts10 Jan 1929
The Tinnevelly District Roman Catholic Mission Vs Medai Dalavoi Thirumalaiyappa Mudaliar
Madras High Court · 119 Ind. Cas. 154
High Courts10 Jan 1929
Roman Catholic Mission Vs (Medai Dalavoi) Thirumalaiyappa Mudaliar
Madras High Court · AIR 1929 Mad 417
High Courts10 Jan 1929
Kattiya Pillai alias Sernthaya Pillai and Another Vs Ramaswamia Pillai (insane) by wife and next friend and Others
Madras High Court · AIR 1929 Mad 396 : (1929) 29 LW 584 : (1929) 56 MLJ 394
Suits Valuation Act, 1887 — Section 11
High Courts10 Jan 1929
Kalliya Pillai alias Sernthaya Pillai and Another Vs Ramaswamy Pillai (Insane) by Wife and Next Friend and Others
Madras High Court · 119 Ind. Cas. 35
Civil Procedure Code, 1908 (CPC) — Section 115Specific Relief Act, 1877 — Section 42Suits Valuation Act, 1887 — Section 11