High Courts25 Jan 1929
In Re: P. Sankaran Pillai
Madras High Court · (1929) ILR (Mad) 534 : (1929) 29 LW 522 : (1929) 56 MLJ 551
Penal Code, 1860 (IPC) — Section 409Post Office Act, 1898 — Section 52
COURT ARCHIVE
Madras High Court judgments, 1929
546 judgments · page 27 of 28
High Courts22 Jan 1929
Somasundaram Chettiar Vs Kanoo Chettiar (died) and Others
Madras High Court · AIR 1929 Mad 573 : 118 Ind. Cas. 494
High Courts21 Jan 1929
Immani Seshayya and Others Vs Dronamraju Lakshminarasimha Rao Pantulu (dead) and Others
Madras High Court · AIR 1930 Mad 160 : (1929) 30 LW 1010 : (1929) 57 MLJ 800
Transfer of Property Act, 1882 — Section 62
High Courts21 Jan 1929
P.L.S.P. Muthiah Chetty through his son and authorised agent Palaniappa Chetty Vs K.R.V.R. Veerappa Chetty and Others
Madras High Court · AIR 1929 Mad 627 : (1929) ILR (Mad) 509 : (1929) 29 LW 636 : (1929) 56 MLJ 776
English Partnership Act, 1890 — Section 31
High Courts21 Jan 1929
P.L.S.R. Muthia Chetty through his son and authorised agent Palaniappa Chetty and Others Vs K.R.V.R. Veerappa Chetty by his agent and Others
Madras High Court · 121 Ind. Cas. 488
Contract Act, 1872 — Section 263English Partnership Act, 1890 — Section 31
High Courts18 Jan 1929
Muthu Chettiar and Another Vs Govindas Waminaidu and Others
Madras High Court · 116 Ind. Cas. 823
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 151
High Courts17 Jan 1929
Commissioner of Income Tax Vs Madras Central Urban Bank (Ltd.)
Madras High Court · AIR 1929 Mad 387
Income Tax Act, 1961 — Section 60
High Courts17 Jan 1929
Firm Jethaji Peraji Vs Krishnayya and Others
Madras High Court · AIR 1930 Mad 278 : 122 Ind. Cas. 351
Provincial Insolvency Act, 1920 — Section 37, 43
High Courts17 Jan 1929
Jethaji Peraji Firm Vs Tirupuramallu Krishnayya (dead) and Others
Madras High Court · (1929) ILR (Mad) 648 : (1929) 29 LW 649 : (1929) 57 MLJ 116
Provincial Insolvency Act, 1920 — Section 37, 43
High Courts17 Jan 1929
The Madras Central Urban Bank, Ltd. Vs The Commissioner of Income Tax
Madras High Court · (1929) 01 MAD CK 0001
Income Tax Act, 1922 — Section 60
High Courts16 Jan 1929
Meenakshisundaram Pillai Vs Chokkalinga Pathan and Another
Madras High Court · AIR 1929 Mad 506 : (1929) 29 LW 855 : (1929) 56 MLJ 624
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66(2)(e)
High Courts16 Jan 1929
(Yethinahalli) Chenna Basappa and Others Vs Sree Sankara Bharati Swami Garu and Others
Madras High Court · AIR 1929 Mad 493 : (1929) 29 LW 604
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts16 Jan 1929
In Re: Panchanatham Pillai
Madras High Court · (1929) ILR (Mad) 529 : 121 Ind. Cas. 157 : (1929) 29 LW 645 : (1929) 56 MLJ 628
Evidence Act, 1872 — Section 26
High Courts16 Jan 1929
(Malla) Latchayya and Others Vs Trustee of Vasudevaswami, Rajah of Mandasa
Madras High Court · AIR 1929 Mad 504
High Courts16 Jan 1929
Yettinahalli Chenna Basappa and Others Vs His Holiness Jagadguru Sree Sankara Bharathi Swami Gaha Vidya Sankara Bharathi Swami (Dead) and Others
Madras High Court · 119 Ind. Cas. 149
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts16 Jan 1929
Malla Latchayya and Others Vs Trustee of Sri Sri Sri Vasudevaswami Varu Sri Sri Srinivasa Rajmani Raja Deo Garu Rajah of Mandasa
Madras High Court · 119 Ind. Cas. 718
Madras Estates Land Act, 1908 — Section 199, 211
High Courts15 Jan 1929
(Lodd) Govindoss Krishnadoss Vs Rajah of Karvetnagar and Another
Madras High Court · AIR 1929 Mad 404 : 122 Ind. Cas. 519 : 121 Ind. Cas. 598
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts15 Jan 1929
Kasi Iyer and Another Vs Official Receiver and Another
Madras High Court · AIR 1929 Mad 821
High Courts14 Jan 1929
Ambi and Another Vs Kunhikavamma and Others
Madras High Court · AIR 1929 Mad 661 : 118 Ind. Cas. 296
High Courts14 Jan 1929
Soundararaja Aiyangar and Others Vs Rukmani Ammal and Another
Madras High Court · AIR 1929 Mad 500