High Courts01 Feb 1929
Secy. of State Vs Sree Rajah Vasireddi Sri Chendra Mouleswara Prasada Bahadur, Zamindar Garu and Others
Madras High Court · AIR 1929 Mad 676 : (1929) 30 LW 129
COURT ARCHIVE
Madras High Court judgments, 1929
546 judgments · page 26 of 28
High Courts01 Feb 1929Dismissed
The Corporation of Madras Vs Spencer and Company Ltd.
Madras High Court · (1929) 02 MAD CK 0033
High Courts01 Feb 1929
(Neyna Moona Kavanna) Muhammad Moideen and Others Vs S.K.R.S.K.R. Chinthamani Chettiar and Others
Madras High Court · AIR 1929 Mad 469
Civil Procedure Code, 1908 (CPC) — Section 13(b)
High Courts01 Feb 1929
Neyna Moona Kavanna Muhammad Moideen and Others Vs S.K.R.S.K.R. Chinthamani Chettiar and Others
Madras High Court · (1929) ILR (Mad) 503 : (1929) 29 LW 575 : (1929) 56 MLJ 547
Civil Procedure Code, 1908 (CPC) — Section 13(b)
High Courts01 Feb 1929
Attili Venkanna Vs Parasuram Byas trading under the name of Parasuram Doulatram and Others
Madras High Court · AIR 1929 Mad 522 : (1930) ILR (Mad) 137 : (1929) 29 LW 633 : (1929) 56 MLJ 633
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 4
High Courts31 Jan 1929
Thirumalaisamy Naidu and Others Vs Venkatarama Ayyar and Others
Madras High Court · AIR 1929 Mad 601
High Courts29 Jan 1929
Muthuvellu Chettiar Vs T. Govindaswamy Chettiar
Madras High Court · AIR 1929 Mad 781(1)
High Courts29 Jan 1929
Kamatchi Ammal and Others Vs Emperor
Madras High Court · AIR 1929 Mad 511 : (1929) 30 LW 401
High Courts29 Jan 1929
Mutuvelu Chettiar Vs T. Govindaswami Chettiar
Madras High Court · 117 Ind. Cas. 304
Madras Village Courts Act, 1889 — Section 13
High Courts29 Jan 1929
Chodavarpu Subba Rao and Others Vs Veeranjaneyaswami
Madras High Court · 126 Ind. Cas. 279
Limitation Act, 1963 — Article 134
High Courts29 Jan 1929
Uggappa Pujari Vs Emperor
Madras High Court · AIR 1929 Mad 498 : (1929) 30 LW 403
Penal Code, 1860 (IPC) — Section 201
High Courts29 Jan 1929
(Chodavarapu) Subha Rao and Others Vs Veeranjaneyaswami
Madras High Court · AIR 1930 Mad 298
High Courts29 Jan 1929
In Re: Kamatchi Ammal and Others
Madras High Court · 119 Ind. Cas. 385
Criminal Procedure Code, 1898 (CrPC) — Section 528(2)
High Courts29 Jan 1929
Doraiswamy Mudaliar and Others Vs Thangavelu Mudaliar and Others
Madras High Court · 119 Ind. Cas. 38
Court Fees Act, 1870 — Section 7(iv) A
High Courts29 Jan 1929
Doraiswami Reddiar and Others Vs Thangavelu Mudaliar and Others
Madras High Court · AIR 1929 Mad 668
High Courts28 Jan 1929
Yanne Bavajee and Others Vs Pisipati Annapurnama and Another
Madras High Court · 115 Ind. Cas. 812
High Courts28 Jan 1929
(Yanne) Bavajee and Another Vs (Pisipati) Annapurnamma and Another
Madras High Court · AIR 1929 Mad 403(1)
High Courts25 Jan 1929
Alluri Venkatasomaraju and Others Vs Alluri Varahalaraju alias Ramabadri Raju and Others
Madras High Court · AIR 1930 Mad 48 : (1929) ILR (Mad) 787 : 122 Ind. Cas. 171 : (1929) 30 LW 201 : (1929) 57 MLJ 228
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts25 Jan 1929
Ganapathy Vs Subramanyam Chetty and Others
Madras High Court · (1929) ILR (Mad) 845 : 122 Ind. Cas. 167
High Courts25 Jan 1929
P. Sankaran Pillai Vs Emperor
Madras High Court · 118 Ind. Cas. 496
Penal Code, 1860 (IPC) — Section 409Post Office Act, 1898 — Section 55