High Courts05 Mar 1929
Kutiyan Vs Vaithilinga Pandaram and Others
Madras High Court · AIR 1930 Mad 343
COURT ARCHIVE
Madras High Court judgments, 1929
546 judgments · page 24 of 28
High Courts28 Feb 1929
Veerappudayan Vs Oganthappudayan
Madras High Court · AIR 1929 Mad 599 : 118 Ind. Cas. 492
High Courts28 Feb 1929
Kakari Krishnayya and Another Vs Kodali Kotayya and Another
Madras High Court · 119 Ind. Cas. 717
High Courts27 Feb 1929
Ramalinga Mudali and Another Vs T.S. Ramaswamy Iyer
Madras High Court · AIR 1929 Mad 696
High Courts27 Feb 1929
Ramalinga Mudaliar and Another Vs T.S. Ramaswami Iyer
Madras High Court · 119 Ind. Cas. 595
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts27 Feb 1929
Ramiah Thevan Vs Athmanatha Ayyar and Another
Madras High Court · AIR 1929 Mad 624 : 117 Ind. Cas. 727
High Courts27 Feb 1929
Gade Govinda Rao Pantulu Vs Parankusam C. Jagannadham and Another
Madras High Court · AIR 1929 Mad 787 : (1929) 30 LW 381 : (1929) 57 MLJ 234
Tamil Nadu Civil Courts Act, 1873 — Section 11
High Courts27 Feb 1929
Thubati Kotayya Vs The President, Taluk Board and Another
Madras High Court · AIR 1929 Mad 607 : 118 Ind. Cas. 289 : (1929) 30 LW 345 : (1929) 57 MLJ 40
High Courts27 Feb 1929
Girdharilal Ratnalal Barker by Proprietor G. Anraji Vs Palaniappa Mudali and Another
Madras High Court · AIR 1929 Mad 572 : 119 Ind. Cas. 158
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts26 Feb 1929
Guruswami Pillai and Another Vs Virabhadra Tavulkaran and Another
Madras High Court · AIR 1929 Mad 497 : (1929) ILR (Mad) 584 : (1929) 29 LW 874 : (1929) 57 MLJ 22
Civil Procedure Code, 1908 (CPC) — Section 98
High Courts26 Feb 1929
Sri Mahant Prayag Doss Jeevaru Vs Abbupillai and Others
Madras High Court · 123 Ind. Cas. 28
Madras Estates Land Act, 1908 — Section 77
High Courts26 Feb 1929
Murugesa Mudaliar Vs Davva Venkata Kesavalu Chetty
Madras High Court · AIR 1929 Mad 513 : 121 Ind. Cas. 481 : (1929) 29 LW 810
High Courts26 Feb 1929
Sri Mahant Prayag Doss Jeevaru Vs Abhupillai and Others
Madras High Court · AIR 1931 Mad 370
Madras Estates Land Act, 1908 — Section 77
High Courts25 Feb 1929
K. Abdul Salam Sahib trading under the name and style of K. Sheikh Meera Saheb and Co. Vs Batchu Veerabhadra Raju
Madras High Court · (1929) ILR (Mad) 760 : 118 Ind. Cas. 72 : (1929) 30 LW 110 : (1929) 57 MLJ 97
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts25 Feb 1929
In Re: A. Raheem Saheb
Madras High Court · AIR 1929 Mad 600 : (1929) ILR (Mad) 714 : 118 Ind. Cas. 278 : (1929) 30 LW 181 : (1929) 57 MLJ 317
Madras Local Boards Act, 1884 — Section 221
High Courts22 Feb 1929
Subramania Pillai and Another Vs Venkatachalam Pillai
Madras High Court · AIR 1930 Mad 740
High Courts22 Feb 1929
Lazar Fernando Vs Amirtham Fernando
Madras High Court · AIR 1929 Mad 604 : (1929) ILR (Mad) 613 : (1929) 30 LW 112 : (1929) 57 MLJ 214
High Courts21 Feb 1929
Vasireddi Sri Chandramouleswara Prasad Bahadur Manne Sultan Zamindar Garu of Muktayala Vs Javvaji Papayya
Madras High Court · AIR 1929 Mad 490 : (1929) 30 LW 412 : (1929) 57 MLJ 487
Madras Estates Land Act, 1908 — Section 151