High Courts18 Mar 1929
(Puthalath) Chatti Soopi and Others Vs (Chambatam) Veetil Kannan Nayar and Others
Madras High Court · AIR 1930 Mad 418
COURT ARCHIVE
Madras High Court judgments, 1929
546 judgments · page 23 of 28
High Courts15 Mar 1929
Vellanki Lakshmi Narasayamma Rao Bahadur (Sree Raja), Zamindarini of Tiruvur Vs The Commissioner of Income Tax
Madras High Court · (1929) ILR (Mad) 827 : (1929) 30 LW 184 : (1929) 57 MLJ 36
High Courts15 Mar 1929
J. Selvaranga Raju Vs T. Doraiaswami Mudaliar
Madras High Court · (1929) ILR (Mad) 732 : (1929) 30 LW 207 : (1929) 57 MLJ 241
Tamil Nadu District Municipalities Act, 1920 — Section 49(2)(iv)
High Courts15 Mar 1929
The Auto Supply Co. Ltd. Vs V. Raghunatha Chetty
Madras High Court · AIR 1929 Mad 884 : (1929) ILR (Mad) 829 : 121 Ind. Cas. 593 : (1929) 30 LW 317 : (1929) 57 MLJ 618
High Courts15 Mar 1929
The Official Assignee of Madras Vs The Devakottah Nagarathar Sri Meenakshi Vidyasala Paripalana Sangam
Madras High Court · (1929) ILR (Mad) 919 : 121 Ind. Cas. 603 : (1929) 30 LW 188 : (1929) 57 MLJ 99
Trusts Act, 1882 — Section 66
High Courts15 Mar 1929
E.V. Balasundara Mudaliar Vs K. Mahomed Oosman Sahib
Madras High Court · AIR 1929 Mad 812 : (1930) ILR (Mad) 29 : 118 Ind. Cas. 65 : (1929) 30 LW 333 : (1929) 57 MLJ 154
High Courts14 Mar 1929
S.V.L.L. Lakshmanan Chettiar Vs The Commissioner of Income Tax
Madras High Court · AIR 1929 Mad 675 : 122 Ind. Cas. 510 : (1929) 30 LW 82 : (1929) 57 MLJ 60
Income Tax Act, 1961 — Section 4
High Courts12 Mar 1929
Official Assignee Vs E. Narasimha Mudaliar
Madras High Court · AIR 1929 Mad 705 : 118 Ind. Cas. 506
High Courts12 Mar 1929
Jujjavaraupu Gangaraju Vs Kandiboyina Venki
Madras High Court · 118 Ind. Cas. 102
Criminal Procedure Code, 1898 (CrPC) — Section 197, 197(1)
High Courts12 Mar 1929
P.K.A.C.T. Veerappa Chettiar Vs Padmanabha Naidu and Others
Madras High Court · AIR 1929 Mad 625
High Courts12 Mar 1929
The Official Assignee Vs E. Narasimha Mudaliar, Proprietor of James and Co.
Madras High Court · (1929) ILR (Mad) 717 : (1929) 30 LW 159 : (1929) 57 MLJ 145
Presidency Towns Insolvency Act, 1909 — Section 36
High Courts12 Mar 1929
Jujjavarapu Gangaraju Vs Kandiboyina Venki
Madras High Court · AIR 1929 Mad 659 : (1929) ILR (Mad) 602 : (1929) 30 LW 116 : (1929) 57 MLJ 31
Criminal Procedure Code, 1898 (CrPC) — Section 197
High Courts12 Mar 1929
T. Mohamed Yusuf and Others Vs Khan Bahadur Muhammad Sadulla Badsha Sahib and Others
Madras High Court · (1929) ILR (Mad) 885 : (1929) 30 LW 219 : (1929) 57 MLJ 344
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 11
High Courts11 Mar 1929
In Re: Vasudeva Mudali and Others
Madras High Court · (1929) ILR (Mad) 882 : 118 Ind. Cas. 68 : (1929) 30 LW 108 : (1929) 57 MLJ 114
Penal Code, 1860 (IPC) — Section 147Railways Act, 1890 — Section 127
High Courts08 Mar 1929
Chockalinga Chetty and Others Vs Kolagiri Munigan and Others
Madras High Court · AIR 1930 Mad 569
Madras Estates Land Act, 1908 — Section 3(2)(c)
High Courts08 Mar 1929
In Re: Guruvappu Naicker
Madras High Court · 118 Ind. Cas. 112
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts08 Mar 1929
C. Chockalinga Chetty and Others Vs Kolagiri Munigan and Others
Madras High Court · 122 Ind. Cas. 47
Madras Estates Land Act, 1908 — Section 3(2)(c)
High Courts06 Mar 1929
Nittala Yellamma and Another Vs Nittala Suryanarayanamurthy and Others
Madras High Court · AIR 1929 Mad 782