High Courts04 Apr 1929
Pynda Venkatachalapati Garu Vs Pynda Ramakrishnayya and Others
Madras High Court · AIR 1930 Mad 168
COURT ARCHIVE
Madras High Court judgments, 1929
546 judgments · page 22 of 28
High Courts04 Apr 1929
Mallavarapu Rama Rao Vs Mallavarapu Hanumantha Rao and Others
Madras High Court · (1929) ILR (Mad) 856 : 121 Ind. Cas. 837
High Courts04 Apr 1929
N. Purushothama Rao Vs Mallavarapu Rama Rao and Another
Madras High Court · AIR 1930 Mad 326 : (1929) 30 LW 251 : (1929) 57 MLJ 720
High Courts04 Apr 1929
Govindaraja Mudali Vs Samarapuri Chettiar and Another
Madras High Court · AIR 1930 Mad 112
High Courts03 Apr 1929
Balasundaram Vs Emperor
Madras High Court · AIR 1930 Mad 191
Criminal Procedure Code, 1898 (CrPC) — Section 173
High Courts27 Mar 1929
(Kantipudi) Ramayya Vs Garapati Ramayya
Madras High Court · AIR 1930 Mad 329 : 118 Ind. Cas. 779
High Courts26 Mar 1929
N.P.L. Palaniappa Chetty Vs N.M.R. Nagappa Chettiar and Others
Madras High Court · AIR 1930 Mad 146 : 123 Ind. Cas. 600
Civil Procedure Code, 1908 (CPC) — Section 13(b)
High Courts26 Mar 1929
V.R.S.A.R. Arunaohalam Chettiar Vs The Commissioner of Income Tax
Madras High Court · 122 Ind. Cas. 793
Income Tax Act, 1961 — Section 14
High Courts26 Mar 1929
P.L.S. Firm Vs M.R.M.S. Sulaiman
Madras High Court · AIR 1930 Mad 140 : (1929) 30 LW 349 : (1929) 57 MLJ 459
Civil Procedure Code, 1908 (CPC) — Section 13(b)
High Courts26 Mar 1929
V.R.S.A.R. Arunachalam Chettiar Vs The Commissioner of Income Tax
Madras High Court · AIR 1929 Mad 769 : (1929) 30 LW 541 : (1929) 57 MLJ 300
Income Tax Act, 1961 — Section 14
High Courts25 Mar 1929
Ralli Brothers Vs Perumal
Madras High Court · AIR 1929 Mad 698 : 118 Ind. Cas. 770 : (1929) 30 LW 121 : (1929) 57 MLJ 88
High Courts25 Mar 1929
Ganapathi, minor by mother and guardian Vellayammal Vs Subramaniam Chetty and Others
Madras High Court · AIR 1929 Mad 738 : (1929) 30 LW 254 : (1929) 57 MLJ 374
High Courts19 Mar 1929
Marivada Veeranna by Mother and Guardian, Mahalakshmi and Others Vs Vytla Seetanna, late a minor, by Mother and Next Friend, Ramanamma and Others
Madras High Court · (1930) 32 LW 188 : (1930) 59 MLJ 139
High Courts19 Mar 1929
Sir Gulam Muhammad Ali Sahib Bahadur Khan Bahadur Vs The Corporation of Madras
Madras High Court · (1929) ILR (Mad) 866 : (1929) 30 LW 261 : (1929) 57 MLJ 536
City Municipal Act, 1919 — Section 111
High Courts19 Mar 1929
Sir Gulam Mohammad Ali Sahib Bahadur Vs The Corporation of Madras
Madras High Court · AIR 1930 Mad 200 : 122 Ind. Cas. 360
Madras City Municipal Act, 1904 — Section 111
High Courts19 Mar 1929Dismissed
Subramanya Chettiyar and Others Vs Subramanya Mudaliyar and Others
Madras High Court · (1929) 03 MAD CK 0003
Evidence Act, 1872 — Section 101
High Courts18 Mar 1929
Venkatasubramaniya Iyer Vs Srinivasa Iyer
Madras High Court · AIR 1929 Mad 670 : 118 Ind. Cas. 110