High Courts22 Apr 1929
V.E. Rajabahadur Mudaliar Vs A.M. Viswanatha Reddiar and Another
Madras High Court · AIR 1930 Mad 97 : 120 Ind. Cas. 851
Madras Local Boards Act, 1884 — Section 45(1)
COURT ARCHIVE
Madras High Court judgments, 1929
546 judgments · page 20 of 28
High Courts22 Apr 1929
S.L Ramaswamy Chetty and Another Vs M.S.A.P.L. Palaniappa Chbttiar
Madras High Court · 122 Ind. Cas. 37
Civil Procedure Code, 1908 (CPC) — Section 47Contract Act, 1872 — Section 176
High Courts19 Apr 1929
(Guda) Balambhotlu Vs Mandela Bapanamma and Others
Madras High Court · AIR 1930 Mad 172
High Courts19 Apr 1929
Gadu Balambhotlu Vs Mandela Bapanamma and Others
Madras High Court · 119 Ind. Cas. 596
High Courts19 Apr 1929
Komminedi Kotayya and Another Vs Raja Manuri Venkata Gopala Rao Pantulu Garu and Others
Madras High Court · 125 Ind. Cas. 237
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts19 Apr 1929
(Badakara) Krishna Bhatta Vs Govinda Bhatta
Madras High Court · AIR 1929 Mad 775 : 122 Ind. Cas. 499
High Courts19 Apr 1929
(Kommineddi) Kotayya and Another Vs (Manuri) Venkata Gopala Rao Pantulu Garu and Others
Madras High Court · AIR 1930 Mad 466
High Courts19 Apr 1929
Koppaka Brahmanandam Vs The Secretary of State for India
Madras High Court · (1929) 30 LW 242 : (1929) 57 MLJ 357
Court Fees Act, 1870 — Section 8Land Acquisition Act, 1894 — Section 23(1)
High Courts19 Apr 1929
Tavva Venkata Subba Rao Vs Ranga Lakshmikantamma and Others
Madras High Court · AIR 1929 Mad 785
High Courts19 Apr 1929
Kapaka Brahmanandam Vs The Secretary of State for India in Council and Another
Madras High Court · (1930) ILR (Mad) 48 : 122 Ind. Cas. 523
Court Fees Act, 1870 — Section 8
High Courts18 Apr 1929
Ankineedu Prasad Bahadur Garu and Another Vs Mandava Jaggayya and Others
Madras High Court · AIR 1929 Mad 745
High Courts18 Apr 1929
Bagiyathachi Vs Narayanaswami Chettiar and Others
Madras High Court · AIR 1929 Mad 741 : 122 Ind. Cas. 797
High Courts18 Apr 1929
The Sabapathi Rao Press Co., Ltd. Vs R. Sabapathi Rao and Others
Madras High Court · AIR 1930 Mad 240 : (1930) ILR (Mad) 38 : 120 Ind. Cas. 372
Companies Act, 1956 — Section 166
High Courts18 Apr 1929
Pamidimarri Gnanamma and Another Vs Rajaseetharamachendra Sree Ranga Bhupala Bhala Rao Garu and Others
Madras High Court · 119 Ind. Cas. 480
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts18 Apr 1929
P. Gnanamma and Another Vs Rajaseetharamachandra and Others
Madras High Court · AIR 1930 Mad 429
High Courts18 Apr 1929
The Municipal Council Vs The South Indian Railway Co., Ltd.
Madras High Court · (1929) ILR (Mad) 792 : (1929) 30 LW 271 : (1929) 57 MLJ 251
High Courts18 Apr 1929
The Sabapathi Press Co., Ltd. Vs R. Sabapathi Rao and Others
Madras High Court · (1929) 30 LW 717 : (1929) 57 MLJ 426
Companies Act, 1956 — Section 166
High Courts18 Apr 1929
Minakshi Ayi Vs Subramanian Chettiar and Others
Madras High Court · AIR 1930 Mad 175
High Courts18 Apr 1929
The Municipal Council of Kumbakonam Vs The South Indian Railway Company, Ltd.
Madras High Court · 121 Ind. Cas. 854