High Courts02 May 1929
(Kuruganti) Sivaramiyya and Others Vs Rajah of Venkatagiri and Others
Madras High Court · AIR 1929 Mad 339(1)
COURT ARCHIVE
Madras High Court judgments, 1929
546 judgments · page 18 of 28
High Courts02 May 1929
Chinna Mummidi Royal and Another Vs Raja Somasekara Chikka Royal
Madras High Court · AIR 1929 Mad 783 : (1929) 30 LW 526
High Courts02 May 1929
Kuppusamier Vs Emperor
Madras High Court · AIR 1929 Mad 748 : 122 Ind. Cas. 651
High Courts02 May 1929
C. Sachidanandam, Agent, Addison and Co. Ltd. Vs V. Sowmya Gopala Aiyangar and Another
Madras High Court · AIR 1929 Mad 839 : (1929) ILR (Mad) 991 : (1929) 30 LW 501 : (1929) 57 MLJ 518
Criminal Procedure Code, 1898 (CrPC) — Section 181(2)Penal Code, 1860 (IPC) — Section 411
High Courts02 May 1929
Parambathakandi Olayatt Kunchu Vs Ussan Kasim Sait by Muktyar Sale Mamad Usman Sait and Another
Madras High Court · 119 Ind. Cas. 64
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts02 May 1929
Raja Chinna Mummidi Royay Vasavant Bahadur Vs Raja Somasekara Chikka Royay
Madras High Court · 119 Ind. Cas. 594
High Courts01 May 1929
(Manchiraju) Venkayya Vs (Vadalamudy) Venkataramayya and Others
Madras High Court · AIR 1930 Mad 178
High Courts01 May 1929
Ambalavana Thambiran Vs Vageesam Pillai and Others
Madras High Court · AIR 1930 Mad 226 : 122 Ind. Cas. 455
High Courts01 May 1929
Alagasundaram Pillai Vs Pichuvier
Madras High Court · AIR 1929 Mad 757 : 120 Ind. Cas. 567
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts01 May 1929
Alagasundaram Pillai Vs Pichuvier, minor, by Court guardian Mr. S. Krishnaswami Aiyangar, High Court Vakil
Madras High Court · (1929) ILR (Mad) 899 : (1929) 30 LW 424 : (1929) 57 MLJ 381
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts01 May 1929
R. Rathnasabapathy Chettiar Vs Ammakannammal and Others
Madras High Court · AIR 1930 Mad 78 : (1929) 30 LW 914 : (1929) 57 MLJ 609
High Courts30 Apr 1929
Subramania Chettiar and Others Vs Angappa Asari
Madras High Court · AIR 1930 Mad 328
High Courts30 Apr 1929
Kattari Nagayya Kama Rajendra Ramasami Kamaya Naicker Avergal Vs Karuppayyee Ammal
Madras High Court · 120 Ind. Cas. 379
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52
High Courts30 Apr 1929
Subramania Chetty and Others Vs Angappa Asari
Madras High Court · 118 Ind. Cas. 769
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts30 Apr 1929
Pedda Kondappa Vs Ganne Pullappa and Others
Madras High Court · 119 Ind. Cas. 46(1)
High Courts30 Apr 1929
(Kattari) Nagayya Kama Rajendra Ramasami Kamaya Naicker Avergal Vs Karuppayyee Ammal
Madras High Court · AIR 1930 Mad 344
High Courts30 Apr 1929
Thiruthiyil Unniri Kutti Vs Narayana Chettiar and Others
Madras High Court · AIR 1929 Mad 777
High Courts30 Apr 1929
Anumanchi Ramanayya Vs Thubati Kotayya and Another
Madras High Court · (1929) ILR (Mad) 952 : (1929) 30 LW 386 : (1929) 57 MLJ 398
Government of India Act, 1915 — Section 108
High Courts30 Apr 1929
Babu alias Govinddoss Krishnadoss Vs Gokuldoss Govardhandoss and Others
Madras High Court · (1929) 30 LW 657 : (1929) 57 MLJ 404