High Courts30 Apr 1929
Kasinatha Pillai Vs Shanmugam Pillai and Another
Madras High Court · (1929) ILR (Mad) 987 : 121 Ind. Cas. 617 : (1929) 30 LW 273 : (1929) 57 MLJ 490
Criminal Procedure Code, 1898 (CrPC) — Section 253
COURT ARCHIVE
Madras High Court judgments, 1929
546 judgments · page 19 of 28
High Courts30 Apr 1929
Appathurai Aiyar and Another Vs Panayappan Servai
Madras High Court · 122 Ind. Cas. 526 : (1929) 30 LW 683 : (1929) 57 MLJ 468
High Courts30 Apr 1929
Iswarayya Vs Swarnam Iswarayya
Madras High Court · (1930) 58 MLJ 54
Divorce Act, 1869 — Section 56
High Courts30 Apr 1929
(Pedda) Kondappa Vs (Ganne) Pullappa and Others
Madras High Court · AIR 1929 Mad 910
High Courts30 Apr 1929
Badam Seshayya Vs Grandni Sathiraju
Madras High Court · 120 Ind. Cas. 863
Civil Procedure Code, 1908 (CPC) — Section 102, 47
High Courts30 Apr 1929
Ramanayya Vs Kotayya and Another
Madras High Court · AIR 1930 Mad 75 : 121 Ind. Cas. 621
Government of India Act, 1915 — Section 108Judicature Act, 1873 — Section 45
High Courts29 Apr 1929
Mavili Erechan Menoki Vs Komapan Nair and Others
Madras High Court · 125 Ind. Cas. 65
High Courts29 Apr 1929
(Mavili) Erochan Menoki Vs Punnasseri Elevana Tarwad Karnavan and Others
Madras High Court · AIR 1930 Mad 820
High Courts26 Apr 1929
Rolla Subbadu, by next friend Rolla Rogadu and Others Vs Somisetti Seshayya Chetti and Others
Madras High Court · AIR 1929 Mad 791 : 122 Ind. Cas. 791 : (1929) 30 LW 419 : (1929) 57 MLJ 353
Limitation Act, 1963 — Section 31
High Courts26 Apr 1929
Amirtha Nadan and Another Vs Innasi Muthu Nadan
Madras High Court · AIR 1929 Mad 805 : (1929) ILR (Mad) 961 : 121 Ind. Cas. 842 : (1929) 30 LW 368 : (1929) 57 MLJ 453
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts26 Apr 1929
In Re: Nagi Reddy
Madras High Court · 120 Ind. Cas. 69
Criminal Procedure Code, 1898 (CrPC) — Section 202
High Courts25 Apr 1929
Peetha Swamigadu and Others Vs Chelasani Ramachandrayya
Madras High Court · 120 Ind. Cas. 77
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10
High Courts24 Apr 1929
Ibramsa Rowther Vs Muhammad Esuf Rowther
Madras High Court · AIR 1930 Mad 322 : (1929) 30 LW 557
High Courts24 Apr 1929
The Secretary of State for India in Council Vs Sannidhiraju Subbarayudu and Others
Madras High Court · 122 Ind. Cas. 648 : (1929) 30 LW 946 : (1929) 57 MLJ 477
High Courts23 Apr 1929
Akarappu Venkanna and Others Vs Akarappu Chennayya and Others
Madras High Court · AIR 1929 Mad 900 : (1929) 30 LW 531 : (1929) 57 MLJ 393
Civil Procedure Code, 1908 (CPC) — Section 43, 45
High Courts22 Apr 1929
S.L. Ramaswamy Chetty and Another Vs M.S.A.P.L. Palaniappa Chettiar
Madras High Court · AIR 1930 Mad 364 : (1929) 30 LW 898
High Courts22 Apr 1929
V.E. Rajabhadur Mudaliar Vs A.M. Visvanatha Reddiar and A.R. Muthuswami Aiyar
Madras High Court · (1929) 30 LW 536 : (1929) 57 MLJ 481
Madras Local Boards Act, 1884 — Section 45(1)
High Courts22 Apr 1929
Narayana Sahu and Another Vs Kraleti Pentamma alias Appalanarasimham
Madras High Court · AIR 1929 Mad 763 : (1929) ILR (Mad) 861 : 121 Ind. Cas. 855 : (1929) 30 LW 276 : (1929) 57 MLJ 310