High Courts16 Apr 1929
Marimuthu Pillai Vs Gopalakrishna Aiyar and Another
Madras High Court · AIR 1929 Mad 774 : (1929) 30 LW 528 : (1929) 57 MLJ 314
COURT ARCHIVE
Madras High Court judgments, 1929
546 judgments · page 21 of 28
High Courts15 Apr 1929
Srinivasa Ayyangar Vs Bappu Iyer alias V. Sambasiva Iyer
Madras High Court · 121 Ind. Cas. 844
High Courts15 Apr 1929
Balasundara Naicker and Another Vs Ranganatha Aiyar and Others
Madras High Court · AIR 1929 Mad 794 : (1930) ILR (Mad) 127 : 122 Ind. Cas. 641 : (1929) 30 LW 293 : (1930) 58 MLJ 503
Evidence Act, 1872 — Section 92(4)Registration Act, 1908 — Section 17(n)
High Courts13 Apr 1929
Gurusami Raja and Others Vs Perumal Raja
Madras High Court · AIR 1929 Mad 815 : 122 Ind. Cas. 789
High Courts12 Apr 1929
Doraiswami Nadan and Others Vs Nagasami Naicken and Another
Madras High Court · AIR 1929 Mad 898 : 121 Ind. Cas. 863
High Courts11 Apr 1929
Mir Hameed Sahib Vs Abdul Khadir and Others
Madras High Court · AIR 1929 Mad 849
High Courts11 Apr 1929
(Rokapalli) Mallikharjuna Rao Naidu Vs (Pillarisetti) Butchi Venkatarao Naidu
Madras High Court · AIR 1929 Mad 793
High Courts11 Apr 1929
Devavarapu Venkataramanayya Vs Devavarapu Venkatappayya and Others
Madras High Court · 122 Ind. Cas. 653
High Courts11 Apr 1929
(Devavarapu) Venkataramayya Vs (Devavarapu) Venkatappayya and Others
Madras High Court · AIR 1930 Mad 337
High Courts11 Apr 1929
Rekapallai Mallikharjuna Rao Naidu Vs Pillarisetti Butchi Venkataras Naidu
Madras High Court · 121 Ind. Cas. 32
High Courts09 Apr 1929
Ramakrishna Ayyar Vs Ramanatha Pattar and Others
Madras High Court · AIR 1929 Mad 819 : 122 Ind. Cas. 497
High Courts09 Apr 1929
(Gudipati) Seshamma Vs (Kunchanapalli) Butchiraju and Others
Madras High Court · AIR 1929 Mad 781
High Courts09 Apr 1929
A.M. Narayana Sah Vs A. Sankar Sah and Others
Madras High Court · AIR 1929 Mad 865 : (1930) ILR (Mad) 1 : 121 Ind. Cas. 1 : (1929) 30 LW 751 : (1929) 57 MLJ 685
High Courts09 Apr 1929
In Re: Venkatarama Naidu
Madras High Court · (1929) 30 LW 235 : (1929) 57 MLJ 239
Penal Code, 1860 (IPC) — Section 116, 161
High Courts09 Apr 1929
Gudipati Seshamma Vs Kunchanapalli Butchiraju and Others
Madras High Court · 120 Ind. Cas. 370
Provincial Small Cause Courts Act, 1887 — Section 23
High Courts08 Apr 1929
Ganapathy Mudali Vs Meera Sahib by guardian Ismoil Sahib and Others
Madras High Court · 121 Ind. Cas. 845
High Courts08 Apr 1929
Ganapathi Mudali Vs Meera Sahib and Others
Madras High Court · AIR 1930 Mad 303
High Courts08 Apr 1929
King Emperor Vs Abdul Malik
Madras High Court · AIR 1929 Mad 744 : (1929) ILR (Mad) 795 : 121 Ind. Cas. 762 : (1929) 30 LW 180 : (1929) 57 MLJ 470
Penal Code, 1860 (IPC) — Section 75
High Courts05 Apr 1929
Rasan Chettiar Vs Rangayan Chettiar
Madras High Court · AIR 1930 Mad 105 : (1929) 30 LW 551
High Courts05 Apr 1929
(Sri) Govinda Ramanuja Das Goswami Vs (Appala) Vijiaramaraju and Another
Madras High Court · AIR 1929 Mad 803