High Courts21 Feb 1929
The Corporation of Madras Vs Spencer and Co., Ltd.
Madras High Court · AIR 1930 Mad 55 : 121 Ind. Cas. 849 : (1929) 30 LW 372 : (1929) 57 MLJ 71
COURT ARCHIVE
Madras High Court judgments, 1929
546 judgments · page 25 of 28
High Courts19 Feb 1929
Immidisetti Dhanaraju and Others Vs Motilal Daga and Others
Madras High Court · AIR 1929 Mad 641 : (1929) ILR (Mad) 563 : (1929) 29 LW 823 : (1929) 57 MLJ 264
Civil Procedure Code, 1908 (CPC) — Section 98
High Courts18 Feb 1929
K. Piramanayakam Pillai Vs Krishnaswamy Pillai
Madras High Court · 121 Ind. Cas. 492
High Courts15 Feb 1929
(Vellanki) Lakshmi Narasayamma Rao Vs Commissioner of Income Tax
Madras High Court · AIR 1929 Mad 598
High Courts15 Feb 1929
B. Iswarayya Vs Swarnam Iswarayya
Madras High Court · (1930) 31 LW 150 : (1930) 58 MLJ 29
Divorce Act, 1869 — Section 62
High Courts14 Feb 1929
M.R.M. Rama Pillai Vs Kasamuthu Nadar and Others
Madras High Court · AIR 1929 Mad 715 : 121 Ind. Cas. 485 : (1929) 30 LW 327
High Courts14 Feb 1929
K.M. Krishna Kurup Vs A. Veeran Kutty
Madras High Court · 116 Ind. Cas. 143
Evidence Act, 1872 — Section 102
High Courts12 Feb 1929
The Municipal Council Vs The Madras and Southern Mahratta Railway Co., Ltd.
Madras High Court · AIR 1929 Mad 746 : (1929) ILR (Mad) 779 : (1929) 30 LW 236 : (1929) 57 MLJ 471
Railways Act, 1890 — Section 135
High Courts12 Feb 1929
(Laguduva) Vasudeva Ayyar Vs (Laguduva) Sundararaja Ayyar and Others
Madras High Court · AIR 1930 Mad 38 : (1929) 30 LW 868
High Courts12 Feb 1929
The Municipal Council Vs The Madras and Southern Maharatta Railway Co., Ltd.
Madras High Court · 121 Ind. Cas. 839
Railways Act, 1890 — Section 135
High Courts12 Feb 1929
(Raja) Vasireddi Bala Chendra Sekhra Vara Prasada Bahadur Garu Vs Unnava Subbaya Garu and Others
Madras High Court · AIR 1930 Mad 317
High Courts11 Feb 1929
Aiyanars and Kaniyala Swamigal Koli Devasthanam and Others Vs Periakaruppa Thevan and Others
Madras High Court · AIR 1929 Mad 617 : 118 Ind. Cas. 279 : (1929) 30 LW 583
High Courts08 Feb 1929
(Kakani) Krishnayya and Another Vs (Kodali) Kottayya and Another
Madras High Court · AIR 1929 Mad 449
High Courts07 Feb 1929
(Avoor) Ramaswami Iyer and Another Vs Emperor
Madras High Court · AIR 1929 Mad 603
High Courts07 Feb 1929
The Madras Native Permanent Fund Limited in Liquidation by Fraser and Ross, Liquidators Vs T.S. Natesa Sastri and Others
Madras High Court · AIR 1929 Mad 773 : (1929) ILR (Mad) 915 : (1929) 30 LW 1049 : (1929) 57 MLJ 814
High Courts07 Feb 1929
Avoor Ramaswami Iyer and Another Vs Emperor
Madras High Court · 119 Ind. Cas. 165
Tamil Nadu Towns Nuisances Act, 1889 — Section 6