High Courts13 Nov 1929
Thirumulu Subbu Chetti Vs Arunachalam Chettiar
Madras High Court · AIR 1930 Mad 382 : (1930) 31 LW 371 : (1930) 58 MLJ 420
Specific Relief Act, 1877 — Section 23
COURT ARCHIVE
Madras High Court judgments, 1929
546 judgments · page 5 of 28
High Courts12 Nov 1929
Krishnaswami Iyer Vs Natesa Iyer and Another
Madras High Court · 124 Ind. Cas. 51
Contract Act, 1872 — Section 59
High Courts12 Nov 1929
Krishnasami Iyer Vs Natesa Iyer and Another
Madras High Court · AIR 1930 Mad 594
Contract Act, 1872 — Section 59Limitation Act, 1963 — Section 19
High Courts12 Nov 1929
Palani Goundan Vs The Official Receiver of Coimbatore and Another
Madras High Court · AIR 1930 Mad 389 : (1930) ILR (Mad) 288 : (1930) 31 LW 365 : (1930) 58 MLJ 369
Provincial Insolvency Act, 1920 — Section 27
High Courts11 Nov 1929
In Re: Arumuga Thevan and Others
Madras High Court · 129 Ind. Cas. 252 : (1930) 32 LW 940 : (1930) 59 MLJ 876
Evidence Act, 1872 — Section 32
High Courts11 Nov 1929
Dandayutha Pani Devasthanam Vs Muthayanswami Chetti
Madras High Court · AIR 1930 Mad 699
High Courts11 Nov 1929
Sri Dandayutha Pani Devasthanam Vs Muthayanswami Chetti
Madras High Court · 123 Ind. Cas. 193
High Courts08 Nov 1929
Elumalai Naicker and Pushpavalliammal, minors appellants, represented by their next friend Raju Naicker Vs Kuppammal and Others
Madras High Court · (1930) ILR (Mad) 716 : (1930) 31 LW 633 : (1930) 58 MLJ 623
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 11
High Courts08 Nov 1929
F.H. Wilson, Official Assignee, High Court and Another Vs Nathmull
Madras High Court · AIR 1930 Mad 458 : (1930) 31 LW 339 : (1930) 59 MLJ 501
Presidency Towns Insolvency Act, 1909 — Section 98
High Courts07 Nov 1929
Kumaraswamy Asary and Others Vs (Poojari) Lakshmana Goundan and Others
Madras High Court · AIR 1930 Mad 549 : (1930) ILR (Mad) 608 : (1930) 31 LW 499
High Courts07 Nov 1929
Ramanathan Chetty Vs Alagappa Chetty and Others
Madras High Court · AIR 1930 Mad 528 : (1930) ILR (Mad) 378 : 131 Ind. Cas. 160 : (1930) 32 LW 329 : (1930) 59 MLJ 102
Civil Procedure Code, 1908 (CPC) — Section 37
High Courts07 Nov 1929
Kalatty Mudali and Others Vs Mangapathi Mudali and Others
Madras High Court · AIR 1930 Mad 563 : (1930) 31 LW 526
High Courts06 Nov 1929
Narayanaswami Mudali and Others Vs The President of the Board of Commissioners for the Hindu Religious Endowments and Another
Madras High Court · AIR 1930 Mad 629 : (1930) ILR (Mad) 398 : (1930) 31 LW 442 : (1930) 58 MLJ 410
High Courts06 Nov 1929
Kristamneni Kristnayya Vs Karnedhan Kothari
Madras High Court · AIR 1930 Mad 224 : 126 Ind. Cas. 284
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 39 Rule 6
High Courts06 Nov 1929
Dawloo Ma and Others Vs Karnam Ghowdappa and Others
Madras High Court · AIR 1930 Mad 579
High Courts06 Nov 1929
Dawloo Ma and Others Vs Karnam Chowdappa and Others
Madras High Court · 126 Ind. Cas. 486
High Courts05 Nov 1929
Sri Mirza Raja Sri Pushavati Alakh Narayana Gajapathiraj Maharaj Manya Sultan Bahadur Garu, Rajah of Vizianagram Vs Vuggina Appalaswami and Others
Madras High Court · AIR 1930 Mad 755 : (1930) 59 MLJ 183
Civil Procedure Code, 1908 (CPC) — Section 98
High Courts05 Nov 1929
Rengathammal Vs Venkatachariar and Others
Madras High Court · AIR 1930 Mad 575
Civil Procedure Code, 1908 (CPC) — Section 2(11)