High Courts05 Nov 1929
Balaraju Chettiar Vs Masilamani Pillai and Others
Madras High Court · AIR 1930 Mad 514 : (1930) ILR (Mad) 334 : (1930) 31 LW 643 : (1930) 58 MLJ 675
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 9
COURT ARCHIVE
Madras High Court judgments, 1929
546 judgments · page 6 of 28
High Courts04 Nov 1929
In Re: G.A. Kuppuswami Nayagar
Madras High Court · 126 Ind. Cas. 481 : (1930) 32 LW 4
High Courts04 Nov 1929
In Re: The Debts and Securities of the late G.A. Kuppuswami Nayagar (Deceased) K. Kesava Nayagar
Madras High Court · (1930) ILR (Mad) 237 : (1930) 59 MLJ 17
High Courts01 Nov 1929
In Re: Vaithilinga Pandara Sannadhi Avergal by Power-of-Attorney Agent Anantarama Iyer
Madras High Court · AIR 1930 Mad 381 : (1930) ILR (Mad) 262 : (1930) 31 LW 294 : (1930) 58 MLJ 521
Court Fees Act, 1870 — Section 20
High Courts01 Nov 1929
V.R. Rakkappan Ambalam Vs C. Suppiah Ambalam
Madras High Court · AIR 1930 Mad 485
High Courts01 Nov 1929
(Vemulapalli) Ramakotayya Vs (Gutha) Viraraghavayya
Madras High Court · AIR 1929 Mad 502
High Courts01 Nov 1929
Sinnana Gownden and Others Vs Veerappa Gownden and Others
Madras High Court · AIR 1930 Mad 676
Easements Act, 1882 — Section 7(i)
High Courts30 Oct 1929
Yagammal Vs Arulayee Ammal and Others
Madras High Court · AIR 1930 Mad 158 : (1930) ILR (Mad) 395 : (1929) 30 LW 979 : (1929) 57 MLJ 781
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts30 Oct 1929
In Re: Pantam Venkayya
Madras High Court · (1930) ILR (Mad) 444 : 121 Ind. Cas. 763 : (1930) 31 LW 71 : (1930) 58 MLJ 111
Penal Code, 1860 (IPC) — Section 171D, 171F
High Courts30 Oct 1929
Kocherlakota Subba Rao Vs The Secretary of State for India in Council
Madras High Court · (1930) 31 LW 113 : (1930) 58 MLJ 698
Specific Relief Act, 1877 — Section 42
High Courts29 Oct 1929
The Imperial Bank of India Vs V.P. Avanasi Chettiar
Madras High Court · AIR 1930 Mad 874 : (1930) ILR (Mad) 826 : (1930) 59 MLJ 513
Contract Act, 1872 — Section 143
High Courts28 Oct 1929
Subbarayulu Chettiar Vs Ratnam Ayyar and Others
Madras High Court · AIR 1931 Mad 615
High Courts28 Oct 1929
(Chanda) Pullamma Garu Vs (Jasti) Satyanarayana and Others
Madras High Court · (1929) 10 MAD CK 0073
High Courts28 Oct 1929
Ghanda Pullamma Garu Vs Jasti Satyanarayana and Others
Madras High Court · 123 Ind. Cas. 45
High Courts28 Oct 1929
Gadde Venkatarayudu and Others Vs Anumolu Chinna Ramakrishnayya and Others
Madras High Court · AIR 1930 Mad 268 : (1930) 31 LW 30 : (1930) 58 MLJ 137
High Courts28 Oct 1929
Pazhancheri Panangat Blahayib Karnavan Kunhunni Nair (dead) and Another Vs Raman Menon
Madras High Court · AIR 1930 Mad 502 : (1930) 31 LW 210 : (1930) 59 MLJ 117
Malabar Compensation for Tenants Improvements Act, 1899 — Section 5
High Courts25 Oct 1929
Shum Shu Bibi Vs Muhammad Rashid Ali Khan and Others
Madras High Court · AIR 1930 Mad 355 : 126 Ind. Cas. 110(1)
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 10
High Courts25 Oct 1929
V. Seemiah Naidu Vs Abdul Wahab Sahib
Madras High Court · 123 Ind. Cas. 809
Criminal Procedure Code, 1898 (CrPC) — Section 250, 428, 476B, 537
High Courts25 Oct 1929
Damodaran alias the Kuthiravattath Nair Avl. Vs The Board of Commissioners for the Hindu Religious Endowments
Madras High Court · AIR 1930 Mad 392 : (1930) ILR (Mad) 266 : (1930) 31 LW 428 : (1930) 58 MLJ 494
Madras Hindu Religious Endowments Act, 1926 — Section 84(2)
High Courts25 Oct 1929
V. Seeniah Naidu Vs Abdul Wahab Sahib
Madras High Court · AIR 1930 Mad 483 : (1930) ILR (Mad) 688 : (1930) 31 LW 524 : (1930) 58 MLJ 414
Criminal Procedure Code, 1898 (CrPC) — Section 250