High Courts(1929) 11 MAD CK 0017

In Re: The Debts and Securities of the late G.A. Kuppuswami Nayagar (Deceased) K. Kesava Nayagar

Madras High Court · Decided on 4 November 1929 · Citation: (1930) ILR (Mad) 237 : (1930) 59 MLJ 17

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Judgment

3 paragraphs · 40 words
1.

Having regard to the amendment of the Act, we consider that this petition is now maintainable in this Court, and order the case to be posted

before the learned Judge in Chambers.

2.

The Government Solicitor for the Crown.