High Courts17 Oct 1929
Shroff Veerappa and Another and Nawab Shuja-Ul-Mulk and Another Vs Emperor
Madras High Court · 124 Ind. Cas. 15
Madras Local Boards Act, 1920 — Section 166(1)
COURT ARCHIVE
Madras High Court judgments, 1929
546 judgments · page 8 of 28
High Courts17 Oct 1929
Commissioner of Income Tax Vs Rm. P.L.S. Sivaswami Chettiar
Madras High Court · AIR 1930 Mad 127 : 124 Ind. Cas. 205
Income Tax Act, 1961 — Section 22(4), 23(2)
High Courts17 Oct 1929
Doraiswami Thevar Vs Chidambaram Chettiar and Others
Madras High Court · 122 Ind. Cas. 175
Civil Procedure Code, 1908 (CPC) — Section 2(11)
High Courts17 Oct 1929
Mandy Mathar Sahib Vs Bijan Bi and Another
Madras High Court · AIR 1930 Mad 234 : 121 Ind. Cas. 846
High Courts17 Oct 1929
T.H. Ismail Hassam Vs T.S. Haji Moosa and Co. and Others
Madras High Court · AIR 1930 Mad 538 : (1930) ILR (Mad) 581 : (1930) 31 LW 266 : (1930) 58 MLJ 355
High Courts17 Oct 1929
Kolandaswami Pillai Vs Rajaratna Mudaliar
Madras High Court · AIR 1930 Mad 785 : (1930) 31 LW 755 : (1930) 58 MLJ 579
Criminal Procedure Code, 1898 (CrPC) — Section 190
High Courts17 Oct 1929
Doraisami Thevar Vs Chidambaram Chettiar and Others
Madras High Court · AIR 1930 Mad 221 : (1930) 31 LW 194 : (1930) 58 MLJ 57
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts17 Oct 1929
Shroff Veerappa and Another Vs Nawab Shiya-ul-Mulk and Another
Madras High Court · (1930) ILR (Mad) 439 : (1930) 31 LW 202 : (1930) 59 MLJ 239
Madras Local Boards Act, 1920 — Section 166(1)
High Courts17 Oct 1929
The Commissioner of Income Tax Vs Pl. S. Sivaswami Chettiar
Madras High Court · (1930) 31 LW 160 : (1929) 57 MLJ 854
High Courts16 Oct 1929
J.A. Sankara Raju Vs Kuppammal and Others
Madras High Court · (1930) ILR (Mad) 233 : (1930) 31 LW 170 : (1930) 58 MLJ 98
Limitation Act, 1963 — Article 18
High Courts16 Oct 1929
Dakshinamoorthi Pathan Vs Krishnasami Kadavaran and Others
Madras High Court · AIR 1930 Mad 356
High Courts16 Oct 1929
Dakshnamoorthi Pathan Vs Krishnasami Kadavaran and Others
Madras High Court · 123 Ind. Cas. 199
Limitation Act, 1963 — Article 181
High Courts16 Oct 1929
Krishna Pannadi Vs Emperor
Madras High Court · AIR 1930 Mad 190 : 123 Ind. Cas. 10
High Courts16 Oct 1929
(Lodd) Govindoss Krishnadoss Vs Gopeswar Lalji Maharaj and Another
Madras High Court · AIR 1930 Mad 231
High Courts16 Oct 1929
In Re: Krishna Pannadi
Madras High Court · (1930) 31 LW 233 : (1930) 58 MLJ 352
High Courts15 Oct 1929
R.M.V.R.M. Virappa Chettiar Vs The Commissioner of Income Tax
Madras High Court · AIR 1930 Mad 123 : (1930) 31 LW 173 : (1930) 58 MLJ 95
High Courts15 Oct 1929
O.R.M.O.M.S.P. Lakshmanan Chettiar of Karaikudi Vs The Commissioner of Income Tax
Madras High Court · AIR 1930 Mad 121 : (1930) 31 LW 223 : (1930) 58 MLJ 68
Income Tax Act, 1918 — Section 3(2)(viii)
High Courts15 Oct 1929
P.L.N.K.M. Nagappa Chettiar Vs The Official Assignee of Madras
Madras High Court · (1930) 58 MLJ 36
High Courts15 Oct 1929
P.L.N.K.M. Nagappa Chettiar Vs Official Assignee
Madras High Court · 126 Ind. Cas. 283 : (1930) 32 LW 231
High Courts14 Oct 1929
Ponnuswami Goundan and Another Vs Kalyanasundara Ayyar and Others
Madras High Court · AIR 1930 Mad 770
Evidence Act, 1872 — Section 67