High Courts14 Oct 1929
P.L.M.P.L. Palaniappa Chettiar Vs The Commissioner of Income Tax
Madras High Court · AIR 1930 Mad 126 : 122 Ind. Cas. 339 : (1930) 31 LW 91 : (1930) 58 MLJ 23
Income Tax Act, 1961 — Section 34
COURT ARCHIVE
Madras High Court judgments, 1929
546 judgments · page 9 of 28
High Courts11 Oct 1929
S.L.S. Chettiappa Chettiar Karaikudi and Others Vs The Commissioner of Income Tax
Madras High Court · 122 Ind. Cas. 349
Income Tax Act, 1961 — Section 4(2)
High Courts11 Oct 1929
S.L.S. Chettiappa Chettiar and Others Vs The Commissioner of Income Tax and Others
Madras High Court · AIR 1930 Mad 119 : (1930) 31 LW 215
High Courts11 Oct 1929
Kethireddi Kodandarami Reddi, by Mother and Next Friend, Seethamma Vs Kethireddi Chenchamma
Madras High Court · AIR 1930 Mad 479 : (1930) 32 LW 729 : (1930) 59 MLJ 531
High Courts11 Oct 1929
Muthuswami Servaigaran and Another Vs Thangammal Ayiyar
Madras High Court · AIR 1930 Mad 242 : (1930) ILR (Mad) 320 : (1930) 31 LW 16 : (1930) 58 MLJ 148
Criminal Procedure Code, 1898 (CrPC) — Section 144, 144(4)
High Courts11 Oct 1929
Swarnammal Vs K. Muniswami Chetty
Madras High Court · AIR 1930 Mad 225 : 122 Ind. Cas. 800
High Courts09 Oct 1929
(Vatakkam Chirayil Parkum) Kurundaliammal Vs T.P.E.N. Kunhi Kannan and Others
Madras High Court · AIR 1930 Mad 141
High Courts09 Oct 1929
In Re: P.L.S.K.R. Firm
Madras High Court · 129 Ind. Cas. 654
Income Tax Act, 1922 — Section 66(3)
High Courts09 Oct 1929
Raja Rama Vs Fakuruddin Sahib and Others
Madras High Court · AIR 1930 Mad 218 : (1930) ILR (Mad) 480 : (1930) 31 LW 65 : (1930) 58 MLJ 210
Succession Act, 1925 — Section 278
High Courts09 Oct 1929
The Secretary of State for India in Council Vs C.R. Subramania Aiyar
Madras High Court · AIR 1930 Mad 576 : (1930) 31 LW 269 : (1930) 59 MLJ 30
High Courts09 Oct 1929
Duvoor Venkatarama Reddi (died) and Others Vs Gomatam Doddachariar and Others
Madras High Court · AIR 1930 Mad 353 : (1930) 31 LW 207 : (1930) 58 MLJ 207
High Courts08 Oct 1929
In Re: Peram Chennamma
Madras High Court · (1930) ILR (Mad) 245 : 122 Ind. Cas. 337 : (1930) 31 LW 76 : (1930) 58 MLJ 195
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1
High Courts07 Oct 1929
Renganatha Iyengar Vs Sundararaja Iyengar and Others
Madras High Court · 126 Ind. Cas. 111
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 2
High Courts07 Oct 1929
Ranganayaki Boi Ammal Vs B. Shivarama Dubay and Another
Madras High Court · AIR 1930 Mad 216 : (1930) 31 LW 849 : (1930) 58 MLJ 104
Civil Procedure Code, 1908 (CPC) — Section 92Madras Hindu Religious Endowments Act, 1926 — Section 73
High Courts07 Oct 1929
Sree Minakshi Mills Ltd. Vs T.C. Anantarama Ayyar
Madras High Court · AIR 1930 Mad 654 : (1930) 31 LW 153
High Courts07 Oct 1929
Renganatha Aiyangar through his next friend Krishna Aiyangar Vs Sundararaja Aiyangar and Others
Madras High Court · (1930) 31 LW 831 : (1930) 58 MLJ 651
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts07 Oct 1929
Ranganayaki Bai Ammal Vs B. Shivarama Dubay and Another
Madras High Court · AIR 1930 Mad 216 : (1930) 31 LW 849 : (1930) 58 MLJ 104
Civil Procedure Code, 1908 (CPC) — Section 115, 92
High Courts07 Oct 1929
Lakkaraju Anandarao Vs Yellamraju Venkatasubba Rao and Another
Madras High Court · AIR 1930 Mad 287 : (1930) 31 LW 692 : (1930) 58 MLJ 127
High Courts07 Oct 1929
The Sree Meenakshi Mills Ltd. Vs T.C. Anantarama Iyar
Madras High Court · 122 Ind. Cas. 507