High Courts04 Oct 1929
In Re: Annai Errappa and Others
Madras High Court · 125 Ind. Cas. 253 : (1930) 31 LW 386
Criminal Procedure Code, 1898 (CrPC) — Section 361, 537
COURT ARCHIVE
Madras High Court judgments, 1929
546 judgments · page 10 of 28
High Courts04 Oct 1929
M.R. Sethuratnam Iyer and Others Vs Chinna Solan
Madras High Court · AIR 1930 Mad 206 : 122 Ind. Cas. 164
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts04 Oct 1929
Thangammal Ayiyar Vs Krishnan and Another
Madras High Court · AIR 1930 Mad 132 : (1930) ILR (Mad) 309 : (1929) 30 LW 876 : (1929) 57 MLJ 756
Legal Practitioners Act, 1879 — Section 28
High Courts03 Oct 1929
K. Ambu Nair Vs E.C. Kelu Nair and Another
Madras High Court · AIR 1930 Mad 305 : (1930) 31 LW 44
High Courts03 Oct 1929Dismissed
Ambu Nair Vs Kelu Nair and Another
Madras High Court · (1929) 10 MAD CK 0071
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts03 Oct 1929
Kottapalli Bapayya Vs Official Receiver of Guntur and Others
Madras High Court · (1929) 30 LW 948 : (1929) 57 MLJ 816
Provincial Insolvency Act, 1920 — Section 35
High Courts01 Oct 1929
M. Lakshumanayya and Others Vs S. Rajam Ayyar and Others
Madras High Court · AIR 1930 Mad 195 : (1929) 30 LW 949
High Courts01 Oct 1929
Gouri Ambal Achi Vs P.A.V.V.R. Ramanathan Chettiar
Madras High Court · (1930) ILR (Mad) 670 : 122 Ind. Cas. 366
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14
High Courts01 Oct 1929
M. Lakshumana Aiyar and Others Vs S. Rajam Aiyar and Others
Madras High Court · (1930) 58 MLJ 118
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 2
High Courts01 Oct 1929
Gouriambal Achi Vs P. Al. V.V.R. Ramanathan Chettiar
Madras High Court · AIR 1930 Mad 138 : (1930) 31 LW 38
High Courts27 Sept 1929
Munnaluri Narayanamoorti and Another Vs Dwadasi Vumamakeswaram and Others
Madras High Court · 122 Ind. Cas. 345
High Courts27 Sept 1929
(Munaluri) Narayanamoorthi and Another Vs (Dwadasi) Vumamaheswarm and Others
Madras High Court · AIR 1930 Mad 197
High Courts25 Sept 1929
Pinnamaneni Gopalakrishnayya and Others Vs Veeramachunemi Ramaswami
Madras High Court · 122 Ind. Cas. 174
High Courts25 Sept 1929
Krishna Padayachi Vs Sri Vinayakaswamiar
Madras High Court · 122 Ind. Cas. 35
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts23 Sept 1929
Sait Asunim Sada Suk Bhattadu Vs The Sub-Collector of Rajahmundry and Another
Madras High Court · AIR 1930 Mad 577 : (1930) ILR (Mad) 708 : (1930) 31 LW 262 : (1930) 58 MLJ 318
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts23 Sept 1929
Ranga Raju and Another Vs Ethirajammal
Madras High Court · AIR 1930 Mad 20 : (1930) ILR (Mad) 155 : (1929) 30 LW 846 : (1929) 57 MLJ 718
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5
High Courts23 Sept 1929
Muthu Vaithilinga Mudaliar Vs Subbaraya Chettiar
Madras High Court · AIR 1930 Mad 410
High Courts23 Sept 1929
Sait Asuram Sada Suk Bhattach Vs The Sub-Collector of Rajahmundry and Another
Madras High Court · 123 Ind. Cas. 47
Civil Procedure Code, 1908 (CPC) — Section 144, 151
High Courts19 Sept 1929
Somalinga L. Rengier and Others Vs Ramia Santhu and Another
Madras High Court · AIR 1930 Mad 264