High Courts19 Sept 1929
Secy. of State Vs Dist. Board of Tanjore
Madras High Court · AIR 1930 Mad 679 : (1930) 31 LW 508
Easements Act, 1882 — Section 15
COURT ARCHIVE
Madras High Court judgments, 1929
546 judgments · page 11 of 28
High Courts19 Sept 1929
T.P. Java Rowther Vs Sulaiman Rowther and Others
Madras High Court · AIR 1930 Mad 814 : (1930) 32 LW 61
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16
High Courts19 Sept 1929
The Union Board Vs A.L.A.R.R.M. Arunachalam Chettiar
Madras High Court · (1930) 31 LW 712 : (1930) 58 MLJ 107
Madras Local Boards Act, 1884 — Section 2, 3(v)
High Courts19 Sept 1929
The Union Board Vs A.L.A.R.R.M. Arunachellam Chettiar
Madras High Court · AIR 1930 Mad 302 : 123 Ind. Cas. 40
Madras Local Boards Act, 1884 — Section 3(v)
High Courts18 Sept 1929
(Manna) Vazhmuni Mudali Vs Nathumuni Mudali and Others
Madras High Court · AIR 1930 Mad 361
High Courts18 Sept 1929
Appu Pillai Vs Nataraja Pillai and Others
Madras High Court · AIR 1930 Mad 225(1) : 126 Ind. Cas. 97
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts18 Sept 1929
Nanna Vazhmumi Mudali Vs Nathamuni and Another
Madras High Court · 122 Ind. Cas. 342
Contract Act, 1872 — Section 23
High Courts18 Sept 1929
N.P. Nallaperumal Chetti Vs Yalliyappa Chetti and Others
Madras High Court · 123 Ind. Cas. 7 : (1930) 32 LW 143
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 16
High Courts18 Sept 1929
Nallaperumal Chetti Vs Valliyappa Chetti and Others
Madras High Court · AIR 1930 Mad 721
High Courts18 Sept 1929
Velliyappa Chetti by Mother and Guardian, Lakshmi Achi Vs Vellayappa Chetti and Another
Madras High Court · (1930) ILR (Mad) 475 : (1930) 59 MLJ 316
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 16
High Courts17 Sept 1929
(Yella) Ramayya and Others Vs (Chukkapalli) Kotayya and Others
Madras High Court · AIR 1930 Mad 748 : (1930) 32 LW 138
Contract Act, 1872 — Section 73
High Courts17 Sept 1929
In Re: A.V. Subba Rao
Madras High Court · 122 Ind. Cas. 799 : (1929) 30 LW 977 : (1929) 57 MLJ 780
High Courts13 Sept 1929
Davular Pitchayya and Another Vs Divi Venkatakrishnamacharlu and Others
Madras High Court · AIR 1930 Mad 129 : (1930) ILR (Mad) 223 : 124 Ind. Cas. 220
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts13 Sept 1929
Devalur Pitchayya and Another Vs Divi Venkatakrishnamacharlu and Others
Madras High Court · (1929) 30 LW 954 : (1930) 58 MLJ 39
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts13 Sept 1929
Halekote Kunhi Kalanda Beari Vs Kunhipakki alias Suleman, minor by next friend, Karnavan Kooleri Valiya Peedigayil Abdul Khader Haji and Others
Madras High Court · AIR 1930 Mad 69 : (1929) 30 LW 862 : (1929) 57 MLJ 712
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts13 Sept 1929
Sri Saladi Nagabushanam Vs Vardhinidi Venkanna and Another
Madras High Court · AIR 1930 Mad 21 : (1930) ILR (Mad) 151 : (1929) 30 LW 807 : (1929) 57 MLJ 726
Tamil Nadu Elementary Education Act, 1920 — Section 34
High Courts13 Sept 1929
Meyyappan Servai Vs Sellappa Chettiar and Others
Madras High Court · AIR 1930 Mad 489
High Courts12 Sept 1929
Thazhekat Manayil Karnavar Narayanan Thirumupu and Another Vs Poonthuruthi Edavalath Anadil Kizhakkinakath Kamaran Mootha Poduval and Others
Madras High Court · 122 Ind. Cas. 460
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts12 Sept 1929
In Re: N. Venkadu and Others
Madras High Court · 121 Ind. Cas. 862
Penal Code, 1860 (IPC) — Section 147, 323
High Courts12 Sept 1929
N. Venkadu and Others Vs Emperor
Madras High Court · AIR 1930 Mad 188 : (1930) 31 LW 236