High Courts24 Oct 1929
Dost Mahomed Vs V. Browne and Another
Madras High Court · AIR 1930 Mad 354 : (1930) ILR (Mad) 487 : (1930) 31 LW 315 : (1930) 58 MLJ 187
Presidency Towns Insolvency Act, 1909 — Section 11(b)
COURT ARCHIVE
Madras High Court judgments, 1929
546 judgments · page 7 of 28
High Courts24 Oct 1929
Maila Rai Vs Derappa and Others
Madras High Court · AIR 1930 Mad 924 : (1930) 59 MLJ 234
Transfer of Property Act, 1882 — Section 56
High Courts23 Oct 1929
T.M. M. Sankaralinga Nadar and Brother Vs Commissioner of Income Tax
Madras High Court · (1930) ILR (Mad) 420 : 126 Ind. Cas. 273
Income Tax Act, 1961 — Section 23(2)Penal Code, 1860 (IPC) — Section 193
High Courts23 Oct 1929
Kondireddi Bulliraju alias Achayamma Vs Kondireddi Satyanarayanamurthi
Madras High Court · (1930) ILR (Mad) 405 : (1930) 31 LW 254 : (1930) 58 MLJ 388
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts23 Oct 1929
In Re: Kondalu Aiyar
Madras High Court · AIR 1930 Mad 427 : (1930) ILR (Mad) 158 : (1929) 30 LW 976 : (1929) 57 MLJ 783
High Courts23 Oct 1929
The Commissioner of Income Tax Vs S.M. Perianna Pillai
Madras High Court · AIR 1930 Mad 113 : (1930) 31 LW 78 : (1930) 58 MLJ 10
Income Tax Act, 1961 — Section 23(2)
High Courts23 Oct 1929
T.M.M. Sankaralinga Nadar and Brothers Vs The Commissioner of Income Tax
Madras High Court · (1930) 31 LW 788 : (1930) 58 MLJ 260
Penal Code, 1860 (IPC) — Section 193, 228
High Courts22 Oct 1929
In Re: Karuthaswami Servai alias Athiappan Servai
Madras High Court · AIR 1930 Mad 331 : (1930) ILR (Mad) 173 : (1930) 31 LW 243 : (1930) 58 MLJ 229
Criminal Procedure Code, 1898 (CrPC) — Section 117, 256
High Courts22 Oct 1929
In Re: Sri Sree Raja Velugoti Sri Govinda Krishanayachandrulu Varu Bahadur Maharajah of Venkatagiri
Madras High Court · 123 Ind. Cas. 203
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1Court Fees Act, 1870 — Section 17
High Courts22 Oct 1929
In Re: Sri Sree Raja Velugotti Sri Govind Krishnayachandrulu Varu Bahadur, Maharajah of Venkatagiri
Madras High Court · AIR 1930 Mad 376 : (1930) ILR (Mad) 248 : (1930) 31 LW 282
High Courts22 Oct 1929
In Re: Katagiri
Madras High Court · (1930) 58 MLJ 510
Court Fees Act, 1870 — Section 4
High Courts21 Oct 1929
(Peddibhotla) Venkata Subbayya and Another Vs (Bhamidipati) Venkataramanayya (dead) and Others
Madras High Court · AIR 1930 Mad 646
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts21 Oct 1929
C. Sankaranarayana Mudaliar Vs Tangaratna Mudaliar and Others
Madras High Court · AIR 1930 Mad 662 : 126 Ind. Cas. 609
High Courts21 Oct 1929
Subbayya and Another Vs Bhamidipati Venkataramanayya and Others
Madras High Court · 126 Ind. Cas. 735
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts20 Oct 1929
R. Viswanatha Chetty Vs The Official Assignee of Madras and Another
Madras High Court · AIR 1930 Mad 544 : (1930) 31 LW 229 : (1930) 58 MLJ 189
Presidency Towns Insolvency Act, 1909 — Section 11(b)
High Courts18 Oct 1929
The Commissioner of Income Tax Vs A. Suppan Chettiar and Co.
Madras High Court · AIR 1930 Mad 124 : (1930) ILR (Mad) 702 : (1930) 31 LW 141 : (1930) 58 MLJ 46
Income Tax Act, 1961 — Section 10(2)(vi)
High Courts18 Oct 1929
V.M. Rathnavelu Mudaliar Vs Emperor
Madras High Court · AIR 1930 Mad 189 : 122 Ind. Cas. 497
High Courts18 Oct 1929
Pichai Konar Vs Narasimha Rama Iyer
Madras High Court · AIR 1930 Mad 471 : (1930) 31 LW 832 : (1930) 58 MLJ 343
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts18 Oct 1929
Sivanu Thevar and Others Vs Omaiyorubhagam Pillai and Others
Madras High Court · AIR 1930 Mad 560 : (1930) 31 LW 312 : (1930) 58 MLJ 437
High Courts17 Oct 1929
O.M. Subramanian Vs C. Appadurai Mudali and Others
Madras High Court · AIR 1930 Mad 540 : (1930) ILR (Mad) 714 : (1930) 31 LW 70