High Courts21 Nov 1929
Subbarayulu Naidu and Others Vs Vengama Naidu
Madras High Court · AIR 1930 Mad 742
Evidence Act, 1872 — Section 63
COURT ARCHIVE
Madras High Court judgments, 1929
546 judgments · page 4 of 28
High Courts21 Nov 1929
(Thamarapalli) Surya Narayana Vs (Gopavajhala) Joga Rao and Others
Madras High Court · AIR 1930 Mad 719 : (1930) 32 LW 647
High Courts21 Nov 1929
Ramasami Mudaliar Vs Ramalinga Udayar and Another
Madras High Court · AIR 1930 Mad 448(1)
High Courts20 Nov 1929
Prasanna Chidambara Reddiar and Another Vs Nagammal
Madras High Court · AIR 1930 Mad 710
Limitation Act, 1963 — Article 14
High Courts20 Nov 1929
Prasanna Venkatesa Rao and Others Vs K. Srinivasa Rao and Others
Madras High Court · (1930) ILR (Mad) 737 : 129 Ind. Cas. 235 : (1931) 33 LW 113 : (1930) 59 MLJ 770
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts19 Nov 1929
(Dasari) Lakshmiayya Vs (Koppolu) Murahdri and Another
Madras High Court · AIR 1930 Mad 547 : (1930) 31 LW 516
Evidence Act, 1872 — Section 92
High Courts19 Nov 1929
A.C. Abdul Azeez Sahib Vs Bader Mull Sowcar
Madras High Court · AIR 1930 Mad 559 : 129 Ind. Cas. 656
High Courts18 Nov 1929
Pidugu Mattayya Vs Emperor
Madras High Court · 126 Ind. Cas. 112
Penal Code, 1860 (IPC) — Section 467, 471
High Courts18 Nov 1929
Firm A.N.B. Ramalinga Iyer Vs Firm N.M. Rajalu Iyer-Nagaswami Iyer
Madras High Court · 122 Ind. Cas. 341
Provincial Insolvency Act, 1920 — Section 78
High Courts18 Nov 1929
A.N.B. Ramalinga Ayyar Firm Vs N.M. Rayalu Ayyar, Nagasami Ayyar Firm
Madras High Court · (1930) ILR (Mad) 243 : (1930) 31 LW 75 : (1930) 58 MLJ 170
Provincial Insolvency Act, 1920 — Section 78
High Courts18 Nov 1929
(Pidugu) Mattayya Vs Emperor
Madras High Court · AIR 1930 Mad 192 : (1930) 31 LW 384
High Courts18 Nov 1929
Lokandha Naiko and Others Vs Lokhono Naiko and Others
Madras High Court · AIR 1930 Mad 738
Limitation Act, 1963 — Section 20
High Courts15 Nov 1929
Appana Venkatasubba Rao and Others Vs Pipley and Co.
Madras High Court · 125 Ind. Cas. 225
High Courts15 Nov 1929
(Appana) Venkatasubba Rao and Another Vs Ripley and Co. and Others
Madras High Court · AIR 1930 Mad 624
High Courts14 Nov 1929
(Kaluri) Narasimham Vs (Kaluri) Narasinga Rao and Others
Madras High Court · AIR 1930 Mad 707
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 66
High Courts14 Nov 1929
A. Venkatasami Naidu-Plaintiff Vs Agaram Chenga Reddi and Others
Madras High Court · AIR 1930 Mad 621
High Courts14 Nov 1929
Muhammad Naina Maracair and Others Vs Ummanaikani Ammal and Others
Madras High Court · AIR 1930 Mad 593
High Courts13 Nov 1929
Mahammed Ismail Saheb and Another Vs Rasool Bi and Others
Madras High Court · AIR 1930 Mad 567
High Courts13 Nov 1929
Muhammad Ismail Saheb and Another Vs Rasool Bi and Others
Madras High Court · 123 Ind. Cas. 42
High Courts13 Nov 1929
Tirumulu Subbu Chetti Vs Arunachalam Chettiar
Madras High Court · (1930) ILR (Mad) 270 : 124 Ind. Cas. 55
Specific Relief Act, 1877 — Section 23