High Courts13 Dec 1929
Sadayan Chetti and Others Vs Emperor
Madras High Court · AIR 1930 Mad 632
Criminal Procedure Code, 1898 (CrPC) — Section 257
COURT ARCHIVE
Madras High Court judgments, 1929
546 judgments · page 2 of 28
High Courts11 Dec 1929
Shanmuga Kodumban and Others Vs Emperor
Madras High Court · 123 Ind. Cas. 43
Criminal Procedure Code, 1898 (CrPC) — Section 174Penal Code, 1860 (IPC) — Section 147, 325
High Courts11 Dec 1929
(Cherukat Madhathil Etakramancheri Illath Karnavan) Narayanan Nambudri and Another Vs (Peruvampura Devaswam Samudayi Kizhakkiniyakath Polancheri Illath) Damodaran Nambudri and Others
Madras High Court · AIR 1931 Mad 26
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts10 Dec 1929
(Nagari) Subbanna Vs (Karapakula) Naranayya and Others
Madras High Court · AIR 1930 Mad 349
High Courts10 Dec 1929
Amichand Nagindas and Co. and Others Vs Raoji Bhai Moti Bhai Patel and Others
Madras High Court · AIR 1930 Mad 714 : (1930) 31 LW 757 : (1930) 58 MLJ 613
Civil Procedure Code, 1908 (CPC) — Section 99
High Courts10 Dec 1929
Nagari Subbanna Vs Karapakula Naranayya and Others
Madras High Court · 123 Ind. Cas. 362
High Courts09 Dec 1929
In Re: Sankaralinga Tevan
Madras High Court · (1930) ILR (Mad) 590 : (1930) 31 LW 451 : (1930) 58 MLJ 397
Evidence Act, 1872 — Section 157
High Courts06 Dec 1929
The Official Assignee of Madras Vs T. Krishnaji Bhat, minor by his Father and Guardian, T. Sivasankara Bhat
Madras High Court · AIR 1930 Mad 693 : (1930) 31 LW 792 : (1930) 59 MLJ 718
Trusts Act, 1882 — Section 63, 66
High Courts05 Dec 1929
Alimamma Vs Amade Beari and Others
Madras High Court · AIR 1930 Mad 510 : (1930) 31 LW 765 : (1930) 58 MLJ 571
High Courts05 Dec 1929
Karri Adeyya and Others Vs Tammalampudi Govindu and Others
Madras High Court · (1930) 58 MLJ 417
High Courts05 Dec 1929
Rajah Somasekhara Royal and Others Vs Rajah Sugutoor Immadi Mahadeva Royal Yesavanta Bahadur and Others
Madras High Court · AIR 1930 Mad 496 : (1930) ILR (Mad) 297 : (1930) 31 LW 476 : (1930) 59 MLJ 151
High Courts05 Dec 1929
A.R.R.M.N. Narayanan Chettiar Vs Kadir Sahib and Others
Madras High Court · AIR 1930 Mad 606 : (1930) ILR (Mad) 680 : (1930) 31 LW 840 : (1930) 58 MLJ 653
Tariff Act, 1934 — Section 10
High Courts04 Dec 1929
Mantipragada Sivaramayya Vs Kapa Venkatasubbamma and Others
Madras High Court · (1930) ILR (Mad) 417 : (1930) 31 LW 238 : (1930) 58 MLJ 341
Partition Act, 1893 — Section 4
High Courts03 Dec 1929
(Chennubhotla) Venkatasubbarayudu Vs (Duvvuri) Nagamma and Others
Madras High Court · AIR 1930 Mad 570 : (1930) 31 LW 520
Limitation Act, 1963 — Article 132
High Courts03 Dec 1929
C. Meenambal Ammal Vs Aburubammal
Madras High Court · AIR 1930 Mad 688 : (1930) ILR (Mad) 750 : (1930) 59 MLJ 160
Transfer of Property Act, 1882 — Section 43
High Courts03 Dec 1929
Meenakshi Ammal and Others Vs A. Rangaswami Aiyar and Another
Madras High Court · AIR 1930 Mad 911 : (1930) ILR (Mad) 802 : (1930) 59 MLJ 752
Madras Estates Land Act, 1908 — Section 112
High Courts29 Nov 1929
In Re: D. Madar Sahib alias Maddur and Another
Madras High Court · (1930) ILR (Mad) 508 : (1930) 31 LW 205 : (1930) 58 MLJ 193
Penal Code, 1860 (IPC) — Section 332
High Courts28 Nov 1929
Gopala Krishna Iyer and Another Vs Sankara Iyer
Madras High Court · AIR 1930 Mad 673
Evidence Act, 1872 — Section 92
High Courts28 Nov 1929
Sri Rajah Vyricherla Narayana Gajapathiraju Bahadur Garu Vs Sree Rani Janaki Ratnayyammaji Garu Ranee Baheba of Gangapur
Madras High Court · 124 Ind. Cas. 593
Easements Act, 1882 — Section 13(f), 5(6)