High CourtsDivision Bench(1929) 11 MAD CK 0053

In Re: G.A. Kuppuswami Nayagar

Madras High Court · Decided on 4 November 1929 · Citation: 126 Ind. Cas. 481 : (1930) 32 LW 4

HON’BLE JUDGES
Wallace, J · Anantakrishna Ayyar, J

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1 paragraphs · 33 words
1.

Having regard to the amendment of the Act, we consider that this petition is now maintainable in this Court and order the case to be posted before the learned Judge in Chambers.