High Courts05 Jan 2023
V.N.Jayakanth Vs State
Madras High Court · (2023) 01 MAD CK 0021
Indian Penal Code, 1860 — Section 314, 229A, 406, 420
COURT ARCHIVE
Madras High Court judgments, 2023
1,824 judgments · page 91 of 92
High Courts05 Jan 2023
Sajith Kumar Vs State
Madras High Court · (2023) 01 MAD CK 0020
Lotteries (Regulation) Act, 1998 — Section 5, 7, 7(3)Indian Penal Code, 1860 — Section 120(b), 229A, 353, 420Information Technology Act, 2000 — Section 66(d)
High Courts05 Jan 2023
Esakkipandi Vs State
Madras High Court · (2023) 01 MAD CK 0019
Indian Penal Code, 1860 — Section 229A, 395
High Courts05 Jan 2023
V.Manikandan Vs State
Madras High Court · (2023) 01 MAD CK 0018
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b), 25, 29(1)Indian Penal Code, 1860 — Section 229A
High Courts05 Jan 2023
Fijar Ali Vs State
Madras High Court · (2023) 01 MAD CK 0017
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B)Indian Penal Code, 1860 — Section 229A
High Courts05 Jan 2023
Karnagi Vs State
Madras High Court · (2023) 01 MAD CK 0016
Tamil Nadu Prohibition Act, 1937 — Section 4(1)(aaa), 4(1A)Indian Penal Code, 1860 — Section 229A
High Courts05 Jan 2023
Prasanth Vs State
Madras High Court · (2023) 01 MAD CK 0015
Indian Penal Code, 1860 — Section 229A, 307, 341, 506(ii)
High Courts05 Jan 2023
M.Selvakumar Vs State
Madras High Court · (2023) 01 MAD CK 0014
Indian Penal Code, 1860 — Section 229A
High Courts04 Jan 2023
Yuvaneshwaran Vs State
Madras High Court · (2023) 01 MAD CK 0027
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 22(b), 29(1)Indian Penal Code, 1860 — Section 229A
High Courts04 Jan 2023
Harish Babu Vs State
Madras High Court · (2023) 01 MAD CK 0026
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(Ii)(A), 22(a), 27(a)Indian Penal Code, 1860 — Section 229A, 328
High Courts04 Jan 2023
Solairaj Vs State
Madras High Court · (2023) 01 MAD CK 0025
Customs Act, 1962 — Section 135Indian Penal Code, 1860 — Section 229A
High Courts03 Jan 2023
Sathish Vs State
Madras High Court · (2023) 01 MAD CK 0006
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 9A, 20(b)(ii)(A), 22(c)Indian Penal Code, 1860 — Section 229A
High Courts03 Jan 2023
Ramesh Ayitha Vs Inspector Of Police
Madras High Court · (2023) 01 MAD CK 0005
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B), 22 (a), 22(c)Indian Penal Code, 1860 — Section 229A
High Courts03 Jan 2023
Umarani Vs State
Madras High Court · (2023) 01 MAD CK 0004
Indian Penal Code, 1860 — Section 229A, 302Code Of Criminal Procedure, 1973 — Section 174
High Courts03 Jan 2023
Arul And Others Vs State
Madras High Court · (2023) 01 MAD CK 0003
Indian Penal Code, 1860 — Section 109, 120(B), 147, 148, 229A, 294(b), 323, 324, 506(ii), 353, 332, 336, 379, 435, 436, 450Tamil Nadu Property (Prevention of Damage and Loss) Act, 1992 — Section 3, 4, 5Code Of Criminal Procedure, 1973 — Section 174
High Courts03 Jan 2023
Rajesh @ Setting Rajesh Vs State
Madras High Court · (2023) 01 MAD CK 0002
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 22(b), 29(1)Indian Penal Code, 1860 — Section 229A
High Courts03 Jan 2023
Alagamuthu Vs State
Madras High Court · (2023) 01 MAD CK 0001
Indian Penal Code, 1860 — Section 229A, 273, 328Cigarettes And Other Tobacco Products (Prohibition Of Advertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003 — Section 6, 24(1)
High Courts02 Jan 2023
Jalaludeen Vs State
Madras High Court · (2023) 01 MAD CK 0013
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C)Indian Penal Code, 1860 — Section 229A
High Courts02 Jan 2023
L.Dhairiyanathan Vs State
Madras High Court · (2023) 01 MAD CK 0012
Indian Penal Code, 1860 — Section 229A, 294(b), 397, 506(ii)
High Courts02 Jan 2023
Kothandaraman Vs State
Madras High Court · (2023) 01 MAD CK 0011
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B), 29(1)Indian Penal Code, 1860 — Section 229A