High Courts12 Dec 2023

Prakash S/O. Varatharajan Vs State

Madras High Court · (2023) 12 MAD CK 0067

Code Of Criminal Procedure, 1973 — Section 174(3)Indian Penal Code, 1860 — Section 229A, 294(b), 306, 323, 498(A)Tamil Nadu Prohibition Of Harassment Of Woman Act, 1998 — Section 4B(1)
High Courts12 Dec 2023

Afam Pascal Vs State

Madras High Court · (2023) 12 MAD CK 0066

Foreigners Act, 1946 — Section 7(1), 14, 14(1)Indian Penal Code, 1860 — Section 229A
High Courts12 Dec 2023

Krishanvu Saikia Vs State

Madras High Court · (2023) 12 MAD CK 0065

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B), 29(1)Indian Penal Code, 1860 — Section 229A
High Courts11 Dec 2023

Manikandan Vs State

Madras High Court · (2023) 12 MAD CK 0063

Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 5(j)(ii), 6Indian Penal Code, 1860 — Section 229A
High Courts11 Dec 2023

Nirmal Kumar Vs State

Madras High Court · (2023) 12 MAD CK 0062

Indian Penal Code, 1860 — Section 229A, 294(b), 302, 307, 353, 399EXplosives Act, 1884 — Section 9 (B) (1)(b)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8 (c), 20(b)(ii)(a)
High Courts11 Dec 2023

B.Vijay Vs State

Madras High Court · (2023) 12 MAD CK 0061

Indian Penal Code, 1860 — Section 229A, 379, 430Mines And Minerals (Development And Regulation) Act, 1957 — Section 21(1)
High Courts11 Dec 2023

M.Vijay Vs State

Madras High Court · (2023) 12 MAD CK 0059

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B)Indian Penal Code, 1860 — Section 229A
High Courts11 Dec 2023

Maruthupandi Vs Inspector Of Police

Madras High Court · (2023) 12 MAD CK 0058

Indian Penal Code, 1860 — Section 229A, 272, 273, 328Cigarettes And Other Tobacco Products (Prohibition Of Advertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003 — Section 6(a), 24(1)Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 77