High Courts19 Dec 2023
Mary Antony Vs Inspector Of Police
Madras High Court · (2023) 12 MAD CK 0127
Indian Penal Code, 1860 — Section 147, 229A, 294(b), 323, 324, 427, 506(ii)
COURT ARCHIVE
Madras High Court judgments, 2023
1,824 judgments · page 3 of 92
High Courts19 Dec 2023
Pandidurai S/O. Karikalan Vs State
Madras High Court · (2023) 12 MAD CK 0126
Indian Penal Code, 1860 — Section 229ATamil Nadu Prohibition Act, 1937 — Section 4(1)(i), 4(1)(aaa), 4(1A)
High Courts19 Dec 2023
Ranjith Vs State
Madras High Court · (2023) 12 MAD CK 0125
Indian Penal Code, 1860 — Section 229A, 294(b), 323, 342, 397
High Courts19 Dec 2023
Prabhu Vs State
Madras High Court · (2023) 12 MAD CK 0124
Indian Penal Code, 1860 — Section 229A, 353, 506Tamil Nadu Medicare Service Persons And Medicare Institutions Prevention Of Violence And Damages Or Loss To The Properties Act, 2008 — Section 3
High Courts19 Dec 2023
Brammamoorthy S/O. Mariyappan Vs State
Madras High Court · (2023) 12 MAD CK 0123
Indian Penal Code, 1860 — Section 120(B), 147, 148, 229A, 294(b), 307
High Courts19 Dec 2023
Sakadevan Vs Inspector Of Police
Madras High Court · (2023) 12 MAD CK 0122
Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 77Tamil Nadu Prohibition Of Smoking And Spitting Act, 2003 — Section 7, 9(ii)Cigarettes And Other Tobacco Products (Prohibition Of Advertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003 — Section 6, 24(1)
High Courts18 Dec 2023
G.Thankachi Geethu Vs G.G.Dinesh And Others
Madras High Court · (2023) 12 MAD CK 0132
High Courts18 Dec 2023
Shanmugam Vs State
Madras High Court · (2023) 12 MAD CK 0121
Indian Penal Code, 1860 — Section 229A, 379Mines And Minerals (Development And Regulation) Act, 1957 — Section 21(1)
High Courts18 Dec 2023
Selva Ganapathy Vs State
Madras High Court · (2023) 12 MAD CK 0120
Indian Penal Code, 1860 — Section 229A, 379Mines And Minerals (Development And Regulation) Act, 1957 — Section 21(1)
High Courts18 Dec 2023
Sakthivel Vs State
Madras High Court · (2023) 12 MAD CK 0119
Indian Penal Code, 1860 — Section 229A, 379Mines And Minerals (Development And Regulation) Act, 1957 — Section 21(1)
High Courts18 Dec 2023
Siva Vs State
Madras High Court · (2023) 12 MAD CK 0118
Indian Penal Code, 1860 — Section 229A, 379Mines And Minerals (Development And Regulation) Act, 1957 — Section 21(1)
High Courts18 Dec 2023
Jegan Vs State
Madras High Court · (2023) 12 MAD CK 0117
Indian Penal Code, 1860 — Section 229A, 467, 468, 471Passport Act, 1967 — Section 12(1)(b)
High Courts18 Dec 2023
Mohankumar Vs Inspector Of Police
Madras High Court · (2023) 12 MAD CK 0116
Indian Penal Code, 1860 — Section 120(B), 147, 201, 229A, 302, 323, 342, 363, 364
High Courts18 Dec 2023
Jagan @ Jaganmohan Vs State
Madras High Court · (2023) 12 MAD CK 0115
Indian Penal Code, 1860 — Section 229A, 392, 397, 420
High Courts18 Dec 2023
Prakash @ Mukesh Vs State
Madras High Court · (2023) 12 MAD CK 0114
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(A)Indian Penal Code, 1860 — Section 34, 229A Juvenile Justice (Care And Protection Of Children Act), 2015 — Section 77
High Courts18 Dec 2023
Bhuaneshwaran @ Mukesh Vs State
Madras High Court · (2023) 12 MAD CK 0113
Indian Penal Code, 1860 — Section 229A, 379
High Courts18 Dec 2023
Rajeswari Vs State
Madras High Court · (2023) 12 MAD CK 0112
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B), 29(i)Indian Penal Code, 1860 — Section 229A
High Courts18 Dec 2023
Mahendran Vs State
Madras High Court · (2023) 12 MAD CK 0111
Indian Penal Code, 1860 — Section 229A, 447Tamil Nadu Property (Prevention Of Damage And Loss) Act, 1992 — Section 3
High Courts18 Dec 2023
Appu @ Sivasankaran Vs State
Madras High Court · (2023) 12 MAD CK 0110
Indian Penal Code, 1860 — Section 34, 114, 229A, 307, 324, 341
High Courts15 Dec 2023
Raju Vs Inspector Of Police
Madras High Court · (2023) 12 MAD CK 0109
Indian Penal Code, 1860 — Section 229A, 379