High Courts05 Nov 1923
A.R.P.R. Viswanathan Chetty Vs M.N.M. Somasundaram Chetty alias Nagappa Chetty by his authorised agent V.A.R.M. Karuppan Chetty
Madras High Court · (1924) 46 MLJ 131
COURT ARCHIVE
Madras High Court judgments, 1923
597 judgments · page 6 of 30
High Courts05 Nov 1923
A.R.P.R. Viswanathan Chety Vs M.N.M. Somasundaram Chetty
Madras High Court · AIR 1924 Mad 541
High Courts02 Nov 1923
M. Subbramiah Vs Bausilal Abeerchand and Others
Madras High Court · 79 Ind. Cas. 966 : (1924) 19 LW 46
High Courts02 Nov 1923
M. Subramiah Vs Bansilal Abeerchand and Others
Madras High Court · AIR 1924 Mad 595
Presidency Towns Insolvency Act, 1909 — Section 49(4)
High Courts01 Nov 1923
Ratnam Pillai and Another Vs Nataraja Desikar (deceased) Annamalai Desikar
Madras High Court · 84 Ind. Cas. 200 : (1924) 19 LW 367 : (1924) 46 MLJ 341
High Courts30 Oct 1923
G. Kanthamma Vs M. Reddipantulu
Madras High Court · AIR 1924 Mad 476 : (1924) 19 LW 197
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 84
High Courts25 Oct 1923
Venkat Reddy Vs Kunjappa Goundan and Others
Madras High Court · (1924) 20 LW 137 : (1924) 46 MLJ 391
High Courts25 Oct 1923
In Re: Ambayara Goundan In re: Pachamuthu Goundan
Madras High Court · 81 Ind. Cas. 218
High Courts25 Oct 1923
Venkatrama Aiyar Vs A.V. Rangiyan Chetty and Another
Madras High Court · AIR 1924 Mad 449 : (1924) 19 LW 381 : (1924) 46 MLJ 258
Civil Procedure Code, 1908 (CPC) — Section 47, 98
High Courts25 Oct 1923
Venkata Reddy Vs Kunjappa Goundan and Others
Madras High Court · (1924) ILR (Mad) 551 : 83 Ind. Cas. 1022
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1, 43Transfer of Property Act, 1882 — Section 89
High Courts24 Oct 1923
Mulpuri Veerabhadradu and Another Vs Medapudi Subbarina and Others
Madras High Court · 78 Ind. Cas. 287
Madras Estates Land Act, 1908 — Section 3(2)(e), 3(5)
High Courts24 Oct 1923
Kadirvelusami Nayagar Vs The Eastern Development Corporation Ltd.
Madras High Court · (1924) ILR (Mad) 411
High Courts24 Oct 1923
Thirumalai Gandama Nagaya Ramakrishna Kadirveluswamy Naicker by his Mother and Guardian Velythiammal Vs The Eastern Development Corporation Ltd.
Madras High Court · 80 Ind. Cas. 163
Civil Procedure Code, 1908 (CPC) — Section 52
High Courts24 Oct 1923
Sattaya Padayachi and Others Vs Soundrathatchi
Madras High Court · AIR 1924 Mad 448 : 79 Ind. Cas. 1017
High Courts24 Oct 1923
The Madras and Southern Mahratta Railway Co., Ltd. Vs B. Krishnaswami Chetty
Madras High Court · AIR 1925 Mad 133 : 79 Ind. Cas. 137
High Courts24 Oct 1923
Venkatarama Aiyar Vs Paramasiva Aiyar and Others
Madras High Court · AIR 1925 Mad 325
High Courts24 Oct 1923
Sattayya Padayachi and Others Vs Soundarathachi
Madras High Court · (1924) ILR (Mad) 312 : (1924) 46 MLJ 78
Limitation Act, 1963 — Section 3
High Courts24 Oct 1923
Tirumalai Gandama Kondala Nagayya Ramakrishna Kadirvelusami Nayakar by his mother and guardian Velythaiammal, through her authorised Agent Mecca Meera Levvai Rowther Vs The Eastern Development Corporation, Limited
Madras High Court · AIR 1924 Mad 530 : (1924) 46 MLJ 261
Civil Procedure Code, 1908 (CPC) — Section 52
High Courts19 Oct 1923
James Ralph Freer Vs H.A. Johnson
Madras High Court · AIR 1924 Mad 446 : (1924) 19 LW 374 : (1924) 46 MLJ 282
High Courts19 Oct 1923
Best and Co. Ltd. Agents of the Nobel's Explosive Co. Ltd. Vs The Corporation of Madras
Madras High Court · (1924) ILR (Mad) 262