High Courts11 Oct 1923
Mautina Ramachandra Raju and Another Vs Sri Rajah Mautipragada Bujanga Bahadur, Zamindar Garu
Madras High Court · 79 Ind. Cas. 635 : (1924) 19 LW 69
COURT ARCHIVE
Madras High Court judgments, 1923
597 judgments · page 8 of 30
High Courts11 Oct 1923
M. Ramachandra Raju and Another Vs M.P. Bhujanga Row
Madras High Court · AIR 1924 Mad 473
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts11 Oct 1923
Kumaraswami Nadar Vs Venkatasami Koundan and Another
Madras High Court · 78 Ind. Cas. 857
Provincial Insolvency Act, 1920 — Section 68
High Courts11 Oct 1923
V.N.P. Kumaraswami Nadar Vs Venkatasami Koundan and Another
Madras High Court · (1924) 19 LW 193 : (1924) 46 MLJ 242
Provincial Insolvency Act, 1920 — Section 68
High Courts11 Oct 1923
Mantina Ramachanda Raju and Another Vs Sri Raja Mantripragoda Bhujanga Rao Bahadur Zamindar Garu
Madras High Court · (1924) 46 MLJ 46
High Courts11 Oct 1923
Kumaraswami Nadar Vs Venkataswamy Koundan and Another
Madras High Court · AIR 1924 Mad 830
Provincial Insolvency Act, 1920 — Section 68
High Courts10 Oct 1923
Pir Pacha Saheb and Another Vs Mohammad Ruhimuddin Sahib and Others
Madras High Court · AIR 1924 Mad 491 : (1924) 19 LW 174 : (1924) 46 MLJ 245
High Courts10 Oct 1923
R.D.K. Venkatalingama Nayanim Vs M.A.R.N. Arunachellam Chettiar
Madras High Court · AIR 1924 Mad 511 : (1924) 19 LW 132
Tamil Nadu Impartible Estates Act, 1904 — Section 4
High Courts10 Oct 1923
In Re: Kandaswami Goundan
Madras High Court · 76 Ind. Cas. 962 : (1924) 46 MLJ 45
Penal Code, 1860 (IPC) — Section 353
High Courts08 Oct 1923
In Re: A.N.B. Baluswami Iyer and A.N.B. Narasimha Iyer; Sellamuthu Servai and Rathnaswami Servai of S. Vellaswami Servai and brothers
Madras High Court · AIR 1924 Mad 411 : (1924) ILR (Mad) 87 : (1924) 46 MLJ 86
High Courts08 Oct 1923
Angavalathammal Vs Janki Ammal and Another
Madras High Court · AIR 1924 Mad 466 : 79 Ind. Cas. 894 : (1924) 19 LW 119
High Courts08 Oct 1923
In Re: A.N.B. Balusawmy Ayyar and A.N.B. Narasimha Iyer and Sellamuthu Servai and Rathnaswamy Servai of Vellasamy Servai and Brothers
Madras High Court · 80 Ind. Cas. 108 : (1924) 19 LW 86
High Courts05 Oct 1923
Thayuman Pillai Vs Ramaswami Chettiar and Others
Madras High Court · 79 Ind. Cas. 632
High Courts05 Oct 1923
R.C. Krishnasamy Naidu and Others Vs Chengalraya Naidu and Others
Madras High Court · (1924) ILR (Mad) 171 : (1923) 18 LW 870
High Courts05 Oct 1923
Agajan Saheb Vs Abdul Majid Khan Saheb
Madras High Court · AIR 1924 Mad 512 : (1924) 19 LW 164
High Courts05 Oct 1923
R.C. Krishnaswami Naidu and Others Vs R. Chengalroya Naidu and Others
Madras High Court · AIR 1924 Mad 114
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17
High Courts05 Oct 1923
R.C. Krishnaswamy Naidu and Others Vs R. Chengalroya Naidu and Others
Madras High Court · 76 Ind. Cas. 836
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17, 151Limitation Act, 1963 — Section 5
High Courts05 Oct 1923
Vedala Venkata Subamma Vs Vedala Venkamma (dead) and Others
Madras High Court · AIR 1924 Mad 308 : (1924) 19 LW 83
High Courts05 Oct 1923
Vedala Venkata Subbamma Vs Vedala Venkamma (dead) and Others
Madras High Court · (1924) 46 MLJ 52