High Courts05 Oct 1923
Thayumana Pillai Vs Ramaswami Chettiar and Others
Madras High Court · AIR 1925 Mad 51 : (1924) 19 LW 681
COURT ARCHIVE
Madras High Court judgments, 1923
597 judgments · page 9 of 30
High Courts05 Oct 1923
R.C. Krishnaswami Naidu and Others Vs P. Chengalroya Naidu and Others
Madras High Court · (1923) 45 MLJ 813
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17
High Courts04 Oct 1923
Vedachari Vs Narasimha Mudali and Others
Madras High Court · AIR 1924 Mad 307 : 76 Ind. Cas. 793 : (1924) 19 LW 28 : (1923) 45 MLJ 825
High Courts04 Oct 1923
In Re: S. Tirumala Reddi
Madras High Court · AIR 1924 Mad 540 : (1924) ILR (Mad) 396 : (1924) 19 LW 292 : (1924) 46 MLJ 40
High Courts04 Oct 1923
Sukdevadoss Ramprasad Vs Dewan Bahadur Govindoss Chathurbujadoss and Company
Madras High Court · AIR 1924 Mad 378 : (1923) 18 LW 911
High Courts03 Oct 1923
Kuppu Ramanatha Aiyar (dead) and Others Vs Thoguluva S. Nagendra Aiyar
Madras High Court · AIR 1924 Mad 223 : 76 Ind. Cas. 805 : (1923) 18 LW 868 : (1923) 45 MLJ 827
Provincial Insolvency Act, 1920 — Section 28(2)
High Courts02 Oct 1923
Manyam Surayya Vs Surkavalli Venkataratnam
Madras High Court · AIR 1924 Mad 210 : (1924) ILR (Mad) 176 : 79 Ind. Cas. 779 : (1924) 19 LW 20 : (1923) 45 MLJ 822
Limitation Act, 1963 — Article 182
High Courts02 Oct 1923
Muthiah Goundan and Others Vs Chinna Nallappa Goundan and Another
Madras High Court · 83 Ind. Cas. 702 : (1924) 19 LW 392
High Courts28 Sept 1923
Vellayan Asari Vs Sivagnanam Asari and Others
Madras High Court · AIR 1925 Mad 49 : 79 Ind. Cas. 917
High Courts28 Sept 1923
The Secretary to the Board of Revenue (Income Tax) Vs S.R.M.A.R. Ramanathan Chettiar
Madras High Court · 79 Ind. Cas. 608 : (1924) 19 LW 34 : (1924) 46 MLJ 42
Income Tax Act, 1961 — Section 9
High Courts28 Sept 1923
Board of Revenue Vs S.R.M.A.R. Ramanadhan Chettiar
Madras High Court · AIR 1924 Mad 455
Income Tax Act, 1961 — Section 9
High Courts27 Sept 1923
Kona Thimma Reddi Vs The Secretary of State for India in Council
Madras High Court · AIR 1924 Mad 523 : (1924) ILR (Mad) 325 : (1924) 19 LW 59 : (1924) 46 MLJ 60
High Courts27 Sept 1923
Siva Subramania Pillai Vs Rakkumuthu Mooppan and Another
Madras High Court · AIR 1924 Mad 645 : 79 Ind. Cas. 418 : (1924) 19 LW 502
High Courts27 Sept 1923
Kamalammal and Another Vs N. Chockalinga Asari
Madras High Court · 76 Ind. Cas. 840 : (1924) 19 LW 81
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92Madras Estates Land Act, 1908 — Section 124(2)
High Courts27 Sept 1923
Kamulammal and Another Vs N. Chokkalingam Asari
Madras High Court · AIR 1924 Mad 278 : (1923) 45 MLJ 840
Madras Estates Land Act, 1908 — Section 124(2)
High Courts26 Sept 1923
D.N. Strathie Esq., M.A., I.C.S., Commissioner of Income Tax Vs M.S.S. Chidambaram Chettiar and Another
Madras High Court · 79 Ind. Cas. 798
High Courts26 Sept 1923
Jeladi Burrayya Minor by Guardian Hanumayamma and Others Vs Ponduri Ramayya and Others
Madras High Court · AIR 1924 Mad 472 : (1924) ILR (Mad) 449
High Courts26 Sept 1923
Jeladi Burayya and Others Vs Ponduri Ramayya and Another
Madras High Court · (1924) ILR (Mad) 449 : (1924) 19 LW 67 : (1924) 46 MLJ 49
High Courts25 Sept 1923
The Madras Engineering Works Ltd. Vs The Municipal Coucil
Madras High Court · 97 Ind. Cas. 511
High Courts25 Sept 1923
The Secretary, Board of Revenue, Land Revenue and Settlement (Income Tax) Vs R.M.A.R.R.M. Arunachalam Chettiar
Madras High Court · AIR 1924 Mad 208 : (1923) 18 LW 776
Income Tax Act, 1961 — Section 51(1)