High Courts12 Sept 1923
Hajee Shakoor Gani Vs T.S. Sabapathy Pillai
Madras High Court · AIR 1924 Mad 236 : (1924) ILR (Mad) 222 : (1923) 18 LW 796 : (1923) 45 MLJ 749
Sea Customs Act, 1878 — Section 22
COURT ARCHIVE
Madras High Court judgments, 1923
597 judgments · page 11 of 30
High Courts12 Sept 1923
The Vizagapatam Sugar Development Co. Ltd. and Another Vs T. Muthurama Reddi and Others
Madras High Court · 76 Ind. Cas. 894 : (1923) 45 MLJ 826
High Courts12 Sept 1923
The Secretary of State for India and Another Vs Kuppusami Chetti
Madras High Court · 78 Ind. Cas. 82
High Courts12 Sept 1923
Naraynaswami Chetti Vs Vellaya Pillai
Madras High Court · AIR 1924 Mad 366
Transfer of Property Act, 1882 — Section 81
High Courts11 Sept 1923
Natesa Pillai Vs Kannammal and Others
Madras High Court · 78 Ind. Cas. 64 : (1924) 19 LW 173
High Courts11 Sept 1923
T.S. Venkatesa Aiyar and Another Vs K.S. Venkatarama Aiyar
Madras High Court · 84 Ind. Cas. 665
High Courts11 Sept 1923
Natesa Pillai Vs Kannammal Anni and Others
Madras High Court · AIR 1924 Mad 786
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts10 Sept 1923
Gopalakrishna Pillai and Others Vs Kunjithapatham Pillai and Others
Madras High Court · AIR 1924 Mad 324 : 79 Ind. Cas. 651
High Courts10 Sept 1923
R. Gopalakrishna Pillai Vs M. Kunjithapatham Pillai and Others
Madras High Court · (1924) ILR (Mad) 543 : (1923) 18 LW 844 : (1923) 45 MLJ 849
Provincial Small Cause Courts Act, 1887 — Section 17
High Courts07 Sept 1923
Ramakka Vs V. Negasam
Madras High Court · (1924) ILR (Mad) 800 : (1925) 48 MLJ 89
High Courts07 Sept 1923
Ramakka Vs V. Negasam V. Negasam Vs Ramakka
Madras High Court · 92 Ind. Cas. 792
High Courts07 Sept 1923
Burla Appanna and Others Vs Anala Latchayya and Others
Madras High Court · (1924) ILR (Mad) 250 : (1923) 18 LW 849
High Courts07 Sept 1923
In Re: Arumuga Goundan and Others
Madras High Court · 81 Ind. Cas. 312 : (1923) 18 LW 818
High Courts07 Sept 1923
Burla Appanna and Another Vs Anala Latchayya and Others
Madras High Court · AIR 1924 Mad 119 : (1924) ILR (Mad) 250 : 79 Ind. Cas. 372 : (1923) 45 MLJ 735
Civil Procedure Code, 1908 (CPC) — Section 115Madras Estates Land Act, 1908 — Section 192
High Courts07 Sept 1923
Sreeramulu and Others Vs The King-Emperor
Madras High Court · (1924) ILR (Mad) 61
High Courts07 Sept 1923
E.N.A. Samu Pattar Vs The Official Assignee of the Property of " Appachi Chetty and Sons"
Madras High Court · AIR 1924 Mad 180
Bankruptcy Rules — Rule 117
High Courts06 Sept 1923
In Re: Chinnappa Naidu
Madras High Court · AIR 1924 Mad 478
Criminal Procedure Code, 1898 (CrPC) — Section 403
High Courts06 Sept 1923
Rangiah Chettiar Vs Annaswamy Alwar Ayyangar
Madras High Court · 79 Ind. Cas. 408 : (1923) 18 LW 836
High Courts06 Sept 1923
Mrs. S.K. Burke Vs T.C.W. Skipp
Madras High Court · AIR 1924 Mad 340 : (1923) 18 LW 718 : (1923) 45 MLJ 754
Penal Code, 1860 (IPC) — Section 500