High Courts06 Sept 1923
V. Govindan Nair and Others Vs Kuttasseri Kunhi Krishnan Nair
Madras High Court · AIR 1924 Mad 227 : (1924) ILR (Mad) 245 : (1923) 18 LW 949 : (1923) 45 MLJ 808
Criminal Procedure Code, 1898 (CrPC) — Section 350
COURT ARCHIVE
Madras High Court judgments, 1923
597 judgments · page 12 of 30
High Courts06 Sept 1923
Chinnappa Naidu
Madras High Court · 76 Ind. Cas. 708
Criminal Procedure Code, 1898 (CrPC) — Section 403Penal Code, 1860 (IPC) — Section 427
High Courts05 Sept 1923
Loorthia Odayar Vs Gopalasami and Another
Madras High Court · AIR 1924 Mad 450 : 80 Ind. Cas. 147
Transfer of Property Act, 1882 — Section 53
High Courts05 Sept 1923
Loorthi Odayar Vs Gopalasami Iyer and Another
Madras High Court · (1924) 19 LW 135 : (1924) 46 MLJ 125
Transfer of Property Act, 1882 — Section 53
High Courts05 Sept 1923
Kasibhotla Venkata Seshamma Vs Kalaga Gunneswara Rao by guardian Devarakonda Surayya
Madras High Court · 79 Ind. Cas. 860 : (1924) 19 LW 113 : (1924) 46 MLJ 129
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(k)
High Courts05 Sept 1923
Thimmarazu Venkata Kutumba Rao Vs Thimmarazu Venkatappa (of unsound) and Another
Madras High Court · AIR 1924 Mad 483 : (1924) 19 LW 298 : (1924) 46 MLJ 119
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 3 Rule 1
High Courts04 Sept 1923
Public Prosecutor Vs Mari Mudali and Others
Madras High Court · AIR 1924 Mad 730
Criminal Procedure Code, 1898 (CrPC) — Section 245
High Courts04 Sept 1923
The Pubulic Prosecutor Vs Mari Mudali and Others
Madras High Court · 76 Ind. Cas. 653 : (1924) 19 LW 30
Criminal Procedure Code, 1898 (CrPC) — Section 195(1)(a)
High Courts04 Sept 1923
In Re: Ellan and Another
Madras High Court · AIR 1924 Mad 351 : (1923) 45 MLJ 842
High Courts04 Sept 1923
Ellan and Another Vs Emperor
Madras High Court · 76 Ind. Cas. 641
Workmans Breach of Contract Act, 1859 — Section 2
High Courts30 Aug 1923
M. Sabapathy Chetty Vs A. Shanmugappa Chetty and Others
Madras High Court · AIR 1924 Mad 638 : (1924) 19 LW 582 : (1924) 46 MLJ 453
High Courts30 Aug 1923
Pannai Ananthanarayana Aiyar Vs Pannai Ramasubba Aiyar and Others
Madras High Court · AIR 1924 Mad 345 : 79 Ind. Cas. 395 : (1923) 18 LW 857
High Courts30 Aug 1923
Subbiah Pandaram Vs Arunachala Pandaram and Others
Madras High Court · AIR 1925 Mad 379
High Courts29 Aug 1923
Mela Vittil Kunhan Menon Vs Mele Vittil Kannan Menon and Others
Madras High Court · 79 Ind. Cas. 561
High Courts29 Aug 1923
The Official Receiver Vs Perumal Pillay and Others
Madras High Court · AIR 1924 Mad 387 : (1923) 18 LW 884
High Courts29 Aug 1923
The Official Receiver of South Arcot Vs Perumal Pillai and Others
Madras High Court · 79 Ind. Cas. 322
High Courts29 Aug 1923
Board of Revenue Vs R.M.A.R.R.M. Arunachalam Chettiar
Madras High Court · (1924) ILR (Mad) 197
High Courts29 Aug 1923
T.K.P. Paramasiva Thevar Vs Pulukaruppa Thevar and Others
Madras High Court · AIR 1924 Mad 137 : (1924) ILR (Mad) 525 : (1923) 18 LW 780 : (1923) 45 MLJ 829
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts29 Aug 1923
Mele Vittil Kunhan Menon Vs Mele Vittil Kannan Menon and Others
Madras High Court · AIR 1924 Mad 482 : (1924) 46 MLJ 133
High Courts28 Aug 1923
In Re: A.E. Smith
Madras High Court · 81 Ind. Cas. 72 : (1923) 18 LW 879 : (1923) 45 MLJ 731