High Courts25 Sept 1923
The Secretary Board of Revenue, land Revenue and Settlement Vs R.M.A.R.R.M. Arunachalam Chettiar
Madras High Court · (1923) 45 MLJ 707
Income Tax Act, 1961 — Section 51(1)
COURT ARCHIVE
Madras High Court judgments, 1923
597 judgments · page 10 of 30
High Courts23 Sept 1923
Solaimali Thevan Vs Sinnathambi Padayachi
Madras High Court · AIR 1925 Mad 989
High Courts21 Sept 1923
Akula Sudarsana Rao Vs J.A. Christian Pillai and Others
Madras High Court · AIR 1924 Mad 396 : 76 Ind. Cas. 813 : (1923) 45 MLJ 798
Madras Local Boards Act, 1884 — Section 57
High Courts21 Sept 1923
Secretary of State for India and Another Vs Kuppuswami Chetti
Madras High Court · AIR 1924 Mad 521
High Courts21 Sept 1923
The Secretary of State for India in Council and Another Vs Kuppuswami Chetti
Madras High Court · (1924) 46 MLJ 36
High Courts17 Sept 1923
I.P. Aswatappa Vs Ankulu Gadu and Others
Madras High Court · AIR 1924 Mad 603
Transfer of Property Act, 1882 — Section 88
High Courts17 Sept 1923
Itikyala Pedda Aswathappa Vs Ankulugadu and Others
Madras High Court · 78 Ind. Cas. 70 : (1924) 19 LW 290
High Courts17 Sept 1923
In Re: Mahankalu Sreeramulu and Others
Madras High Court · AIR 1924 Mad 375(1) : 81 Ind. Cas. 42
High Courts17 Sept 1923
In Re: Mahankali Sreeramulu and Others
Madras High Court · (1923) 18 LW 741 : (1924) 46 MLJ 120
Penal Code, 1860 (IPC) — Section 147, 323
High Courts17 Sept 1923
Raghavachariar and Others Vs Duvvuru Krishna Reddi and Others
Madras High Court · 83 Ind. Cas. 918 : (1924) 19 LW 23 : (1924) 46 MLJ 32
Transfer of Property Act, 1882 — Section 88
High Courts13 Sept 1923
V.A. Subba Rao Vs Ponnammal Nadathi and Others
Madras High Court · AIR 1924 Mad 453
Transfer of Property Act, 1882 — Section 83
High Courts13 Sept 1923
In Re: V. Narayana Iyer
Madras High Court · 140 Ind. Cas. 260
Madras Prevention of Food Adulteration Act, 1918 — Section 20(d), 5(1)(d)
High Courts13 Sept 1923
V.A. Subba Row Vs Ponnammai Nadathi alias Pakkiammai Nadathi (Dead) and Others
Madras High Court · 80 Ind. Cas. 363 : (1924) 19 LW 294
Transfer of Property Act, 1882 — Section 83
High Courts13 Sept 1923
In Re: Samachari and Others
Madras High Court · AIR 1924 Mad 350 : 81 Ind. Cas. 310 : (1923) 18 LW 743
High Courts13 Sept 1923
In Re: Samachari and Another
Madras High Court · (1923) 45 MLJ 728
Penal Code, 1860 (IPC) — Section 414
High Courts13 Sept 1923
V.A. Subba Rao Vs Ponnammai Nadathi alias Pakkiammal Nadathi (dead) and Others
Madras High Court · (1924) 46 MLJ 74
Transfer of Property Act, 1882 — Section 83
High Courts12 Sept 1923
Narayanaswami Chetti Vs Vellayya Pillai
Madras High Court · 83 Ind. Cas. 852
Transfer of Property Act, 1882 — Section 81
High Courts12 Sept 1923
Narayanasami Chetty Vs Vellaya Pillai
Madras High Court · (1924) ILR (Mad) 688
High Courts12 Sept 1923
Narayanaswami Chetti Vs Vellaya Pillai
Madras High Court · (1923) 45 MLJ 722
Transfer of Property Act, 1882 — Section 81, 82