High Courts22 Nov 1923
Yezzu Mallayya Vs Talluri Punnamma, by next friend Konakalla Punnayya
Madras High Court · (1924) ILR (Mad) 476 : (1924) 19 LW 410 : (1924) 46 MLJ 291
COURT ARCHIVE
Madras High Court judgments, 1923
597 judgments · page 4 of 30
High Courts21 Nov 1923
Sankaranarayana Pillai and Others Vs Rajamani alias Guruswami Nadar and Others
Madras High Court · (1924) ILR (Mad) 462 : (1924) 20 LW 657 : (1924) 46 MLJ 314
High Courts21 Nov 1923
Sankaranarayana Pillai and Others Vs Rajamani and Others
Madras High Court · AIR 1924 Mad 550
High Courts21 Nov 1923
Sankaranarayanam Pillai and Others and V. Gopala Aiyar and Others Vs Rajamani alias Gurusamy Nadar and Others
Madras High Court · 83 Ind. Cas. 196
Provincial Insolvency Act, 1920 — Section 18(1)
High Courts21 Nov 1923
The Official Assignee of Madras and Others Vs The Official Assignee of Rangoon and Another
Madras High Court · AIR 1924 Mad 118(1) : (1924) 19 LW 316 : (1924) 46 MLJ 580
High Courts21 Nov 1923
S.D. Annamalai Desikar Vs M.R. Govinda Rao
Madras High Court · AIR 1924 Mad 857 : (1924) 20 LW 556
High Courts20 Nov 1923
Ponnuswamy Aiyar and Narayanaswamy Aiyar and Another Vs Damodar Hunsraj
Madras High Court · AIR 1924 Mad 464
Civil Procedure Code, 1908 (CPC) — Section 20(c)
High Courts20 Nov 1923
Ponnuswamy Iyer and Others Vs Damodar Hunsraj
Madras High Court · 79 Ind. Cas. 800 : (1924) 19 LW 168
High Courts20 Nov 1923
Abdul Sattar Sahib Vs The Special Deputy Collector, Vizagapatam Harbour Acquisition and Others
Madras High Court · AIR 1924 Mad 442 : (1924) ILR (Mad) 357 : 84 Ind. Cas. 616 : (1924) 19 LW 445 : (1924) 46 MLJ 209
Land Acquisition Act, 1894 — Section 18
High Courts20 Nov 1923
Ponnuswami Iyer and Narayana Swami Iyer and Another Vs Damodar Hunsraj
Madras High Court · (1924) 46 MLJ 82
Civil Procedure Code, 1908 (CPC) — Section 20(c)
High Courts20 Nov 1923
In Re: P. Kottoora Thevan and Others
Madras High Court · AIR 1924 Mad 584 : (1924) 19 LW 211 : (1924) 46 MLJ 311
High Courts19 Nov 1923
Kandaswami Mudaliar and Others Vs P. Arunachala Chetti and Others
Madras High Court · AIR 1925 Mad 462 : (1925) 21 LW 24
High Courts16 Nov 1923
V.R.M. Ramaswami Chettiar Vs Adappa Chettiar
Madras High Court · AIR 1925 Mad 347
High Courts16 Nov 1923
A Sonachalam Pillai and Others Vs Kumaravelu Chettiar and Others
Madras High Court · AIR 1924 Mad 597 : (1924) ILR (Mad) 316 : 79 Ind. Cas. 109 : (1924) 19 LW 427 : (1924) 46 MLJ 138
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts15 Nov 1923
Ananta Lal Damani Vs Subjimull Murlidhar Chandick and Another
Madras High Court · 78 Ind. Cas. 165
Civil Procedure Code, 1908 (CPC) — Section 109(c)Stamp Act, 1899 — Article 1
High Courts15 Nov 1923
Anantalal Damani Vs Surjimull Murlidhar Chandick and Another
Madras High Court · AIR 1924 Mad 616 : (1924) 19 LW 372 : (1924) 46 MLJ 239
Civil Procedure Code, 1908 (CPC) — Section 109(c)
High Courts14 Nov 1923
P. Venkatachalam Chetty Vs P.S. Govindaswami Naicker
Madras High Court · AIR 1924 Mad 605 : 78 Ind. Cas. 156 : (1924) 19 LW 434 : (1924) 46 MLJ 288
Probate and Administration Act, 1881 — Section 3
High Courts14 Nov 1923
C. Doraivelu Mudaliar and Others Vs G.R. Audikesavalu Naidu
Madras High Court · (1924) 19 LW 388 : (1924) 46 MLJ 343
High Courts13 Nov 1923
L. Rama Naidu Vs L. Ramakrishna Naidu
Madras High Court · AIR 1924 Mad 527 : (1924) 19 LW 235
Civil Procedure Code, 1908 (CPC) — Section 47, 96
High Courts13 Nov 1923
Ramaswami Naidu and Others (minors) by next friend Lakshmi Ammal Vs Ayyalu Naidu
Madras High Court · (1924) 46 MLJ 196
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(s)