COURT ARCHIVE
Madras High Court judgments, 1923
597 judgments · page 2 of 30
Rukmani Ammal Vs Narasimhachariar and Another
Madras High Court · AIR 1924 Mad 696 : 78 Ind. Cas. 173 : (1924) 19 LW 465 : (1924) 46 MLJ 285
Arumuga Goundan and Others Vs Periavanjiappa Goundan and Others
Madras High Court · 78 Ind. Cas. 76 : (1924) 19 LW 233 : (1924) 46 MLJ 348
The Public Prosecutor Vs Palathingal Valia Peekikakkal Mahamad
Madras High Court · 84 Ind. Cas. 547 : (1924) 20 LW 98
Kandasami Goundan and Another Vs Subbai Goundan and Another
Madras High Court · AIR 1924 Mad 646 : (1924) 46 MLJ 345
The Public Prosecutor Vs Palathingal Valia Peedikakkal Muhamad
Madras High Court · AIR 1924 Mad 768
Karakkattidathil Ryrappan Nambiyar Vs Kalliayatt Thazhathveetil Chathu Kutti Nambiyar
Madras High Court · 79 Ind. Cas. 343 : (1924) 19 LW 668 : (1924) 46 MLJ 377
Kanna Panikkar and Others Vs Nanchan and Others
Madras High Court · (1924) 19 LW 395 : (1924) 46 MLJ 340
Aduri Chelmayya represented by Next Friend Chellamma Vs Aduri Lakshmi Devamma and Others
Madras High Court · 79 Ind. Cas. 857
A. Chelmayya Vs A. Lakshmi Devamma and Others
Madras High Court · AIR 1925 Mad 171
W.H. Nurse Vs Rustomji Dorabji
Madras High Court · AIR 1924 Mad 670(1) : (1924) 19 LW 397 : (1924) 46 MLJ 353
K. Rayrappan Kutti Nambiar Vs Kalliayt Thazhathveetil Chathathut Kutti Nambiyar
Madras High Court · AIR 1924 Mad 621
Kauna Panikkar and Others Vs Nanchan and Others
Madras High Court · 78 Ind. Cas. 564
Immudipattam Janakirama Kumara Kondama Subramania Narhimuthu Bommayya Naicken Ayyan Avergal Vs C. Subramania Aiyar
Madras High Court · 83 Ind. Cas. 165
Bommayya Naicken Vs C. Subramania Iyer
Madras High Court · AIR 1924 Mad 707
Nataraja Pillai Vs Rengasami Pillai and Others
Madras High Court · AIR 1924 Mad 657 : (1924) ILR (Mad) 384 : (1924) 19 LW 358 : (1924) 46 MLJ 274
Immudipattam Janakirama Kumara Kondama Subramania Nachimuthu Bommayya Naicken Ayyan Avergal Vs C. Subramania Iyer
Madras High Court · (1924) 46 MLJ 374
Nallamuthu Padayachi Vs Srinivasa Ayyar
Madras High Court · 83 Ind. Cas. 965 : (1924) 19 LW 369