High Courts14 Feb 1910
Sangana Reddiar and Others Vs Perumal Reddiar
Madras High Court · 5 Ind. Cas. 921
COURT ARCHIVE
Madras High Court judgments, 1910
536 judgments · page 23 of 27
High Courts14 Feb 1910
Appasami Aiyar Vs The Secretary of State for India in Council and Others
Madras High Court · 6 Ind. Cas. 265
High Courts11 Feb 1910
Bapanna Venkata Subbarayadu Vs Bappanna Ratnamma and Others
Madras High Court · 6 Ind. Cas. 443
High Courts11 Feb 1910Dismissed
Sri. Venkatachallapathy Sahaya Viyavasaya Company Vs Kanagasabhapathia Pillai
Madras High Court · (1910) 02 MAD CK 0073
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts11 Feb 1910
Asundi Basavva Vs Bareddi Govindappa and Another
Madras High Court · (1911) ILR (Mad) 249 : 5 Ind. Cas. 927
High Courts11 Feb 1910
Ahmed Bee Vs Ameena Bee
Madras High Court · (1911) 21 MLJ 492
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts11 Feb 1910
The Secretary of State for India in Council Vs M.K. Subba Row of Kurnool
Madras High Court · (1911) ILR (Mad) 436
High Courts11 Feb 1910
Asundi Basavon Vs Bareddi Goviadappa and Another
Madras High Court · (1910) 20 MLJ 369
High Courts11 Feb 1910
Thannir Venkatarama Chetti Vs Mudagutisami Chetti and Others
Madras High Court · 6 Ind. Cas. 605
High Courts10 Feb 1910
Gadidass Suryanarayana Row Vs Gadidass Rajya Lakshmamma Alias Rajyam and Others
Madras High Court · 7 Ind. Cas. 800
High Courts10 Feb 1910
Chakkantavida Chakkan Abdulla and Another Vs Thazhath Cheekkootti and Another
Madras High Court · (1911) ILR (Mad) 245
High Courts10 Feb 1910
Raman Nair and Others Vs Pannangat Chandu Kutti Nair and Others
Madras High Court · 5 Ind. Cas. 930
High Courts10 Feb 1910
G. Bangarayya Garu Vs P. Jagannatha Raju Garu and Others
Madras High Court · 5 Ind. Cas. 615
High Courts10 Feb 1910
Kurusu Kostha and Others Vs Thommai Savarimuthu Fernand Suthaki and Others
Madras High Court · (1910) 20 MLJ 367
High Courts10 Feb 1910
Maddali Venkatarayudu (deceased) and Others Vs Movva Sankarayya
Madras High Court · (1910) 20 MLJ 306
High Courts10 Feb 1910
Josiam Thiruvengada Chariar and Another Vs Samia Iyengar alias Venkatachariar and Another
Madras High Court · (1911) ILR (Mad) 76 : (1910) 20 MLJ 760
High Courts10 Feb 1910
Chakkantavida Chakkan Abdula and Another Vs Thazath Chekkootti and Another
Madras High Court · (1910) 20 MLJ 368
High Courts10 Feb 1910
Josiam Tiruvengadachariar and Another Vs Sawmi Iyengar alias Venkatachariar and Others
Madras High Court · (1911) ILR (Mad) 76
High Courts07 Feb 1910
Srinivasa Aiyangar and Others Vs Srinivasa Aiyengar and Others
Madras High Court · (1910) 20 MLJ 546
Civil Procedure Code, 1908 (CPC) — Section 30