High Courts30 Aug 1910
Swami Vidhyananda Paramahamsa alias T.S. Muthusawmi Sastri Vs V.T.S. Narayana Sastri
Madras High Court · (1911) 21 MLJ 195
Criminal Procedure Code, 1898 (CrPC) — Section 491Penal Code, 1860 (IPC) — Section 361
COURT ARCHIVE
Madras High Court judgments, 1910
536 judgments · page 7 of 27
High Courts26 Aug 1910
Thiruven Gadam Pillai Vs T. Ramanujulu Naidu and Another
Madras High Court · 7 Ind. Cas. 874
High Courts26 Aug 1910
In Re: K.S. Veera Raghavalu
Madras High Court · (1910) 20 MLJ 773
Madras City Municipal Act, 1904 — Section 125(1)
High Courts26 Aug 1910
K.S. Veeraraghavulu Vs The President of The Corporation of Madras
Madras High Court · (1911) ILR (Mad) 130
Madras City Municipal Act, 1904 — Section 125(1)
High Courts25 Aug 1910
N. Ekambaraswara Iyer Vs M. Veerabadra Thevan and Others
Madras High Court · 7 Ind. Cas. 861
High Courts25 Aug 1910
Ekambaraswara Iyar Vs Veerabadra Thevan and Others
Madras High Court · (1911) ILR (Mad) 186
Criminal Procedure Code, 1898 (CrPC) — Section 195, 526
High Courts25 Aug 1910
Rajah V. Kishen Bahadur Vs Rajah Sir S. Ramasawmy Mudaliar
Madras High Court · 14 Ind. Cas. 491
High Courts25 Aug 1910
N. Ekambareswara Iyer Vs M. Veerabadra Thevan and Others
Madras High Court · (1911) ILR (Mad) 186 : (1910) 20 MLJ 982
Criminal Procedure Code, 1898 (CrPC) — Section 195(a), 195(c)
High Courts25 Aug 1910
Mohideen Khan Sahib Vs Balai Khan Sahib Alias Beran Khan Sahib and Others
Madras High Court · 7 Ind. Cas. 868
High Courts24 Aug 1910
Arunachala Reddi Vs Perumal Reddi and Others
Madras High Court · 9 Ind. Cas. 285
High Courts23 Aug 1910
Rayapati Vencata Vasudeva Row and Moora Sreeramulu Vs Sreemanti Raja Yerlagadda Mallkarjuna Prasad Naidu Bahadur Zemindar Garu
Madras High Court · 7 Ind. Cas. 897
High Courts23 Aug 1910
Sreemant Raja Yerlgadda Mallikarajana Prasada Naidu Bahadur Zemindar Garu Vs Bandi Ramasawmi and Others
Madras High Court · (1910) 08 MAD CK 0021
High Courts19 Aug 1910
Sree Rajah Kundukury Seshamma Garu Vs Kaja Purushothama Somayajalu
Madras High Court · 7 Ind. Cas. 860(1)
High Courts19 Aug 1910
Chomu Hengsu and Others Vs Sankara Belchampada Alias Sankara Poojari and Others
Madras High Court · 7 Ind. Cas. 867
High Courts16 Aug 1910
Raja Gopala Reddy Vs Nathu Govinda Reddy and Others
Madras High Court · 9 Ind. Cas. 342
High Courts16 Aug 1910
Iburamsa Rowthan and Others Vs Thirumalai Muthuveera Thiruvenkatasami Naick and Others
Madras High Court · 7 Ind. Cas. 559