High Courts14 Oct 1910
Velayutha Chetty and Others Vs Govindasawmi Naiken
Madras High Court · (1911) ILR (Mad) 543
COURT ARCHIVE
Madras High Court judgments, 1910
536 judgments · page 5 of 27
High Courts13 Oct 1910Dismissed
Cidambaram Chetty alias Raman Chetty Vs Karuppan Chetty and Others
Madras High Court · (1910) 10 MAD CK 0005
Limitation Act, 1963 — Section 7
High Courts13 Oct 1910
Govindasami Pillai and Others Vs Dakshinamurthi Poosari and Others
Madras High Court · (1912) ILR (Mad) 92
High Courts11 Oct 1910
Marudaga Nachiar (died) and Others Vs Savadi Tirumalai Kolundu Pillai
Madras High Court · (1911) 21 MLJ 320
High Courts11 Oct 1910
Raman alias Kuttan's daughter Karthyayini and Another Vs Theyyan's son Raman and Another
Madras High Court · 9 Ind. Cas. 572
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22(4)
High Courts11 Oct 1910
Veerabadra Aiyar and Another Vs Marudaga Nachiar (Died), Subramania Tevar and Another Marudaga Nachiar (Died), Subramania Pandia Tevar Vs Savadi Tirumalai Kolundu Pillai and Others
Madras High Court · (1911) ILR (Mad) 188
High Courts04 Oct 1910
In Re: Penchul Reddi Kottur
Madras High Court · 9 Ind. Cas. 567(1)
Forest Act, 1927 — Section 21(f)
High Courts03 Oct 1910
Chidambabam Chetty alias Raman Chetty Vs Karuppan Chetty and Others
Madras High Court · (1912) ILR (Mad) 678
General Clauses Act, 1897 — Section 6Limitation Act, 1963 — Article 164, 6
High Courts29 Sept 1910
T.V. Tuljaram Row Vs M.K.R.V. Alagappa Chettiar
Madras High Court · (1912) ILR (Mad) 1
Letters Patent Act, 1865 — Clause 15
High Courts23 Sept 1910
Arakal Bastian Ansap and Others Vs Nakayana Aiyar and Others
Madras High Court · (1911) ILR (Mad) 405
High Courts23 Sept 1910
Haidar Syed Bacha Sahib Vs Karuppanna Pillai and Others
Madras High Court · (1911) 21 MLJ 449
High Courts21 Sept 1910
Arumugam Chetty Vs Rajajagaveera Rama Venkateswara Ettappa Maharaja Aiyar Avargal
Madras High Court · (1912) ILR (Mad) 134
Madras Rent Recovery Act, 1865 — Section 11
High Courts21 Sept 1910
Devulapalli Kameswara Sastri and Others Vs Polavarapu Veeracharlu
Madras High Court · (1911) ILR (Mad) 422
High Courts21 Sept 1910
Devulapalli Kameswara Sastry and Others Vs Polavarapu Veeracharlu, by his Guardian, Kodamanchi Bhimanna
Madras High Court · (1910) 20 MLJ 855
High Courts20 Sept 1910
Bellary Press Company, Limited by their Agent Mathura Dass Vs K. Venkat Rao and Others
Madras High Court · (1911) 21 MLJ 829
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts19 Sept 1910
Vagadhu and Another Vs Haddu Maharanna and Others
Madras High Court · 7 Ind. Cas. 870(1)