High Courts05 Aug 1910
Kuppana Kavundan Vs Kumara Kavundan and Others
Madras High Court · (1911) ILR (Mad) 450
COURT ARCHIVE
Madras High Court judgments, 1910
536 judgments · page 9 of 27
High Courts05 Aug 1910
Kuppana Gavundan Vs Kumara Gavundan and Others
Madras High Court · (1911) ILR (Mad) 450 : (1910) 20 MLJ 961
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 98, 47
High Courts02 Aug 1910
Chintakudy Parvatemma Vs Lanka Sanyasi and Another
Madras High Court · 7 Ind. Cas. 575
High Courts02 Aug 1910
Chintakindy Parvatamma Vs Lanka Sanyasi and Another
Madras High Court · (1911) ILR (Mad) 487
High Courts01 Aug 1910
Muthu Pillai and Others Vs The Emperor
Madras High Court · (1911) ILR (Mad) 255 : (1911) 21 MLJ 488
High Courts01 Aug 1910
Kodali Mathaya Vs Tangoppala Ramaya
Madras High Court · 7 Ind. Cas. 320
Stamp Act, 1899 — Section 35
High Courts29 Jul 1910
Sethuram Sahib and Another Vs Vasanta Rao Ananda Rao Dhybar
Madras High Court · (1911) ILR (Mad) 314
High Courts28 Jul 1910
Shanmooga Tevan and Others and Sinnan Thevan Vs Emperor
Madras High Court · 7 Ind. Cas. 390(1)
High Courts27 Jul 1910
Venkatroya Gownden Vs The Very Rev. N. Rondy
Madras High Court · 7 Ind. Cas. 343
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts27 Jul 1910
Ari Chettiar Vs Rama Reddiar and Others
Madras High Court · 9 Ind. Cas. 567
Evidence Act, 1872 — Section 35
High Courts25 Jul 1910
Venkatachala Reddi and Others Vs Venkatarama Reddi and Another
Madras High Court · (1901) ILR (Mad) 665
High Courts25 Jul 1910
Andi Vs Emperor
Madras High Court · 7 Ind. Cas. 557
Criminal Procedure Code, 1898 (CrPC) — Section 174, 175Penal Code, 1860 (IPC) — Section 180
High Courts22 Jul 1910
Umade Rajaha Raje Damara Kumara Thimmanayannu Bahadur Varu Vs Sri Ranga Bhupala Bali Row Garu and Another
Madras High Court · 7 Ind. Cas. 860
High Courts22 Jul 1910
Umade Rajaha Raja Damara Kumara Thimmanayanim Bahadur Varu Vs Sri Ranga Bhupala Bali Row Garu and Another
Madras High Court · (1911) 21 MLJ 464
Madras Court of Wards Act, 1902 — Section 47
High Courts20 Jul 1910
Alagappa Mudaliyar Vs Thiyagaraja Mudaliyar and Others
Madras High Court · 7 Ind. Cas. 864
High Courts20 Jul 1910
Hari Kamayya Vs Ayyagari Somayya and Another
Madras High Court · 7 Ind. Cas. 217
High Courts20 Jul 1910
Nanjundier and Another Vs T. Venkata Rao and Another
Madras High Court · 7 Ind. Cas. 797