CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Madras High Court/1910

COURT ARCHIVE

Madras High Court judgments, 1910

536 judgments · page 11 of 27

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1915
  • 1914
  • 1913
  • 1912
  • 1911
  • 1910
  • 1909
  • 1908
  • 1907
  • 1906
  • 1905
  • 1904
  • 1903
  • 1902
  • 1901
  • 1900
  • 1899
  • 1898
  • 1897
  • 1896
  • 1895
  • 1894
  • 1893
  • 1892
  • 1891
  • 1890
  • 1885
  • 1884
High Courts04 May 1910

Kolathathul Illath Vishun Nambudri, Karnavan of his Tarward Vs Meloothedathil Chulayakkan Akkamma

Madras High Court · 6 Ind. Cas. 583

Read judgment
High Courts04 May 1910

Parapurath Kalliani Amma Vs A. Chinnan Alias Mammad Rowthen

Madras High Court · 7 Ind. Cas. 565

Transfer of Property Act, 1882 — Section 114
Read judgment
High Courts04 May 1910

In Re: Periasawmi Kangani

Madras High Court · 6 Ind. Cas. 503

Penal Code, 1860 (IPC) — Section 363
Read judgment
High Courts04 May 1910

Gangadhara Padayachi and Others Vs Velayada Pillai and Others

Madras High Court · 6 Ind. Cas. 358

Read judgment
High Courts04 May 1910

Kolathathil Illatt Vishnu Nambudri, Karnavan of his Tarwad Vs Meloothedathil Chulayakkari Akkamma

Madras High Court · (1910) 20 MLJ 938

Read judgment
High Courts04 May 1910

Pandarathile Alias Vakkayil Raru Nair and Another Vs Naduvile Madathil Vishnu Bharathigal Alias Pakaravur Swamiar and Others

Madras High Court · 7 Ind. Cas. 698

Read judgment
High Courts04 May 1910

M.S.M.S. Meyappa Chetty and Others Vs Perianan Chetty and Others

Madras High Court · 7 Ind. Cas. 217(1)

Read judgment
High Courts03 May 1910

Nandikolla Gopalan and Others Vs Sri Raja Manyam Mahalakshmi Amma Zemindarini Garu and Others

Madras High Court · 7 Ind. Cas. 8

Transfer of Property Act, 1882 — Section 106, 111
Read judgment
High Courts02 May 1910

In Re: Krishnaswamy Udayan and Others

Madras High Court · 7 Ind. Cas. 712

Read judgment
High Courts02 May 1910

A.S. Guruva Chetty Vs A.S. Ragammal

Madras High Court · 7 Ind. Cas. 534

Read judgment
High Courts29 Apr 1910

The Secretary of State for India in Council Vs Gopisetti Narayanaswami Naidu Garu, Receiver, Nidadavole and Meedur Estate

Madras High Court · (1911) ILR (Mad) 151

Survey and Boundaries Act, 1897 — Section 13
Read judgment
High Courts29 Apr 1910

Mukti Gopaludu and Another Vs Sri Sri Sri Krishna Chandra Gajapati Narayana Deo Maharajahlingam, Minor by his Guardian, The Collector of Gunjam and Others

Madras High Court · 6 Ind. Cas. 876

Read judgment
High Courts29 Apr 1910

Erattakolam Melvittil Karnavan and Another Vs K.P. Suppan Menon

Madras High Court · 7 Ind. Cas. 67

Civil Procedure Code, 1908 (CPC) — Section 16
Read judgment
High Courts29 Apr 1910

Sudailamuthu Pillay Vs Muthusawmi Pillay and Others

Madras High Court · 7 Ind. Cas. 49

Read judgment
High Courts28 Apr 1910

Palakal Raman Menon and Another Vs Valia Chembashith Imoth Karnavan and Manager, Krishna Nambudripad

Madras High Court · 6 Ind. Cas. 889(1)

Malabar Compensation for Tenants Improvements Act, 1899 — Section 5, 6
Read judgment
High Courts28 Apr 1910

Kozhikot Pudiya Kovilagath Sreemana, a Vikraman alias Cheriya Rajah Avergal Vs Chundayil Modathil Ananta Patter and Others

Madras High Court · (1911) ILR (Mad) 61

Malabar Compensation for Tenants Improvements Act, 1899 — Section 5
Read judgment
High Courts28 Apr 1910

Koshikot Pudiya Kovilagath Sreeman Vikraman alias Cheriya Rajah Avergal Vs Chundayil Madattil Ananta Pattar and Others

Madras High Court · (1910) 20 MLJ 849

Malabar Compensation for Tenants Improvements Act, 1899 — Section 5
Read judgment
High Courts27 Apr 1910

Munisami Chetti Vs Marthammal and Another

Madras High Court · (1911) ILR (Mad) 211

Probate and Administration Act, 1881 — Section 88
Read judgment
High Courts27 Apr 1910

K.V. Kunhiraman Menon and Others Vs Aruthalatkutti and Others

Madras High Court · 7 Ind. Cas. 173

Transfer of Property Act, 1882 — Section 68, 68(c)
Read judgment
High Courts27 Apr 1910

Palla Maruthi Vs Sagiraju Bangarraju and Others

Madras High Court · 6 Ind. Cas. 889

Read judgment
Previous1…910111213…27Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions