High Courts18 Apr 1910
Muthu Nadan Vs Shunmoogatha Pillai and Others
Madras High Court · 7 Ind. Cas. 79
COURT ARCHIVE
Madras High Court judgments, 1910
536 judgments · page 13 of 27
High Courts18 Apr 1910
Mahomed Ibrahim Sahib Vs Syed Meera Oommal and Others
Madras High Court · 7 Ind. Cas. 558(1)
High Courts15 Apr 1910
Mahomed Hajee Kunhamma and Another Vs Mussa Hajee
Madras High Court · 7 Ind. Cas. 320(1)
High Courts15 Apr 1910
Kondamodalu Linga Reddi, minor under the Protection of the Court of Wards represented by the Collector of Madras Vs Alluru Sarvarayudu of Annadevarapeta
Madras High Court · (1910) 20 MLJ 808
Limitation Act, 1963 — Section 19
High Courts15 Apr 1910
Panaganti Parthasarathy Nayanim Garu Vs Pallikapu Venkatasami Reddy and Another
Madras High Court · (1911) ILR (Mad) 138
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts15 Apr 1910
Kondamodalu Linga Reddi Vs Alluri Sarvarayudu
Madras High Court · (1911) ILR (Mad) 221
Limitation Act, 1963 — Section 19
High Courts15 Apr 1910
Kondamodalu Linga Reddi Vs Alluri Sarvarayudu of Annadevarapetta
Madras High Court · 6 Ind. Cas. 407
Limitation Act, 1963 — Section 19
High Courts15 Apr 1910
Pananganti Parthasarathy Nayannim Garu Vs Pallikapu Venkatasawmi Reddi and Another
Madras High Court · 6 Ind. Cas. 398
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts15 Apr 1910
The Session Judge of Tinnevelly and The Tharappa Pillai Vs Vencatarama Aiyar
Madras High Court · 6 Ind. Cas. 385
Criminal Procedure Code, 1898 (CrPC) — Section 437
High Courts12 Apr 1910
Rajah Dhamara Kumara Thimmanaynim Bahadur Varu Vs Bukkapatnam Venkatacharlu
Madras High Court · 6 Ind. Cas. 239
High Courts12 Apr 1910
Pitchinathoo Vs Ramasawmy Naick and Others
Madras High Court · 6 Ind. Cas. 502
High Courts12 Apr 1910
In Re: Gopalakrishna Heggade
Madras High Court · 6 Ind. Cas. 776
Criminal Procedure Code, 1898 (CrPC) — Section 244
High Courts12 Apr 1910
Rajah Damara Kumar Thimma Nayanim Bahadur Varu Vs Bukkapatnam Venkata Charlu and Others
Madras High Court · (1910) 20 MLJ 805
High Courts12 Apr 1910
Vuppuluri Tatayya alias Veeranna Vs Garimalla Ramakrishmamma and Others
Madras High Court · (1910) 20 MLJ 798
High Courts12 Apr 1910
In Re: Mr. M.D. a Vakil of the High Court
Madras High Court · (1910) 20 MLJ 494
High Courts12 Apr 1910
A.H. Pollard Vs F. Rouse
Madras High Court · (1910) 04 MAD CK 0007
Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts12 Apr 1910
Raja Dhamara Kumar Thimma Nayanim Bahadur Garu Vs Bukkapatnam Venkatacharlu and Others
Madras High Court · (1911) ILR (Mad) 228
High Courts08 Apr 1910
M.A. Pakir Mahomed Rowthar and Others Vs The South Indian Export Co. Ld. and Others
Madras High Court · 7 Ind. Cas. 108