High Courts20 Jul 1910
Thattan Kother's Son Kunhan Vs Mangalath Manakal Narayanan Nambudripad's Son Moorthi and Others
Madras High Court · (1911) ILR (Mad) 406
COURT ARCHIVE
Madras High Court judgments, 1910
536 judgments · page 10 of 27
High Courts20 Jul 1910
Thattan Kontner's son Kunhan of Thekkumangalam Desam Vs Mangalath Manakal Narayanan Nambudripad's son Moorthi alias Ashtamoorthi Nambudripad and Others
Madras High Court · (1910) 20 MLJ 951
Charitable Trusts Act, 1860 — Section 16
High Courts20 Jul 1910
Thattan kouther's son, Kumban of Thekkumanglam Desam Lakkidi Amsham Vs Mangalath Manakal Narayanan Nambudripad's son Moorthi Alias Ashtamoorthi Nambudripad and Others
Madras High Court · 7 Ind. Cas. 422
Charitable Trusts Act, 1860 — Section 16Transfer of Property Act, 1882 — Section 91
High Courts20 Jul 1910
Sundaram Iyer and Another Vs Venkateswara Iyer and Others
Madras High Court · 7 Ind. Cas. 391
High Courts19 Jul 1910
Chirakkal Kovilagath Kerala Varma Valia Rajah Avergal the representative of the Kovilagam Vs Saidammadath Ayakomba Purayil Mayankutti and Others
Madras High Court · 7 Ind. Cas. 253
High Courts19 Jul 1910
K. Seshadri Aiyangar Vs Arayar Srinivasa Chariar and Others
Madras High Court · 7 Ind. Cas. 558
High Courts18 Jul 1910
Ramappaya and Others Vs Aithu Melanta and Others
Madras High Court · 7 Ind. Cas. 184
High Courts18 Jul 1910Dismissed
Lal Batcha Sahib Vs Arcot Narainaswami Mudaliyar
Madras High Court · (1911) ILR (Mad) 320
High Courts20 Jun 1910
Gollapudy Ramalingam Alias Ramayya and Another Vs Gollapudy Somidevamma and Another
Madras High Court · 7 Ind. Cas. 541
High Courts06 May 1910
Ramasamy Ayyangar Vs Shunmugam Pillai, Receiver and Manager, Palace Estate, and Another
Madras High Court · (1911) ILR (Mad) 179
Transfer of Property Act, 1882 — Section 108(i)
High Courts06 May 1910
Emani Subbiah and Others Vs K. Venkata Lakshmipathi
Madras High Court · 7 Ind. Cas. 530
High Courts06 May 1910
Ramasawmy Iyengar Vs Shanmoogam Pillay and Another
Madras High Court · 7 Ind. Cas. 210
Transfer of Property Act, 1882 — Section 108(j)
High Courts06 May 1910
Deenabandu Choudari Vs Vinayaka Doss and Another
Madras High Court · 7 Ind. Cas. 174
High Courts06 May 1910
Govinda Parama Guruvu, Trustee of Sri Radha Kanta Swamy's Temple at Pudabhadra Vs Bothasi Dandasi Pradhanu and Others
Madras High Court · 7 Ind. Cas. 74
High Courts06 May 1910
Ramasawmi Aiyangar Vs Shunmugam Pillai and Another
Madras High Court · (1910) 20 MLJ 739
High Courts06 May 1910
Shunmuga Pallavaran and Others Vs Soosai Udayan and Others
Madras High Court · 7 Ind. Cas. 537
High Courts05 May 1910
Vidyapurna Thirthaswami Vs Uggannu
Madras High Court · (1911) ILR (Mad) 231
Madras Revenue Recovery Act, 1864 — Section 35
High Courts05 May 1910
Pandiri Bangaram and Others Vs Karumoory Subbaraju and Others
Madras High Court · (1911) ILR (Mad) 159
Transfer of Property Act, 1882 — Section 43