High Courts16 Aug 1910
Rajagopala Reddy Vs Nattu Govinda Reddi and Others
Madras High Court · (1911) ILR (Mad) 329
COURT ARCHIVE
Madras High Court judgments, 1910
536 judgments · page 8 of 27
High Courts16 Aug 1910
Iburamsa Rowthan and Another Vs Thirdmalai Muthuveera Theruvenkatasami Naick and Others
Madras High Court · (1911) ILR (Mad) 269
High Courts16 Aug 1910
Rajagopala Reddi Vs Nathu Govinda Reddi and Others
Madras High Court · (1911) 21 MLJ 445
High Courts16 Aug 1910
Iburamsa Rowthan and Others Vs Thiruvenkatasami Naick (died) and Others
Madras High Court · (1910) 20 MLJ 743
High Courts15 Aug 1910
Burle Jagganna and Others Vs Yelugula Latchanna and Another
Madras High Court · 7 Ind. Cas. 871
High Courts15 Aug 1910
Muthu Alagappa Chettiar and Another Vs Ramalinga Gurukkal and Others
Madras High Court · 7 Ind. Cas. 870
High Courts15 Aug 1910
Pattath Manakkal Narayanan Somayajipad Vs Kannanoor Kanisaka Manakkal Narayanan Atisheeripad and Others
Madras High Court · 7 Ind. Cas. 853
High Courts12 Aug 1910
Shivi Gowda and Others Vs Fernandes and Others
Madras High Court · (1911) ILR (Mad) 513
High Courts12 Aug 1910
Shiev Gowda Vs C.S. Fernandez
Madras High Court · (1911) ILR (Mad) 513 : (1911) 21 MLJ 391
High Courts12 Aug 1910
Nadamuni Narayana Iyengar Vs Veerabhadra Pillai alias Rangaratnam Pillai represented by his Mother and next Friend Sowbhakiath Ammal
Madras High Court · (1911) ILR (Mad) 417
High Courts12 Aug 1910
Nadamuni Narayana Iyengar Vs Veerabhadra Pillai alias Rangaratnam Pillai
Madras High Court · (1911) 21 MLJ 928
High Courts10 Aug 1910
Thottoli Kotilan Aliyumma Vs Kunhammed and Another
Madras High Court · (1911) ILR (Mad) 527
High Courts10 Aug 1910
Thattoli Kothilan Aliyamma Vs C.K. Kunhammed and Another
Madras High Court · (1911) ILR (Mad) 527 : (1910) 20 MLJ 946
Transfer of Property Act, 1882 — Section 6
High Courts08 Aug 1910
Rangasawmy Iyengar Vs Annathurai Iyengar and Others
Madras High Court · 7 Ind. Cas. 341
High Courts07 Aug 1910
Karuppiah Pillai Vs T.R. Hari Row and Another
Madras High Court · (1911) 21 MLJ 849
Transfer of Property Act, 1882 — Section 55
High Courts05 Aug 1910
Suraja Venkatanarasimha Appa Row Bahadur Zamindar Garu Vs Nanduri Vencata Subrayadu
Madras High Court · 7 Ind. Cas. 707
High Courts05 Aug 1910
Kuppana Kaundan Vs Kumara Kavundan and Others
Madras High Court · 7 Ind. Cas. 418
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts05 Aug 1910
Muthu Subramania Chettyar Vs Muthu Vardarajulu Chetty
Madras High Court · 7 Ind. Cas. 710