High Courts31 Aug 1891
Chinnan Vs Ramachandra and Others
Madras High Court · (1892) ILR (Mad) 54
Transfer of Property Act, 1882 — Section 91
COURT ARCHIVE
Madras High Court judgments, 1891
186 judgments · page 6 of 10
High Courts26 Aug 1891
Saravana Vs Chinnammal
Madras High Court · (1893) ILR (Mad) 65
Transfer of Property Act, 1882 — Section 68(c)
High Courts24 Aug 1891
Patcha Saheb Vs Sub-Collector of North Arcot
Madras High Court · (1892) ILR (Mad) 78
High Courts24 Aug 1891
Kasmi and Others Vs Ayishamma and Others
Madras High Court · (1892) ILR (Mad) 61
High Courts24 Aug 1891
Palakat Kasim and Others Vs Pudikudiyil Ayishamma and Others
Madras High Court · (1896) 6 MLJ 778
High Courts18 Aug 1891
Byathamma Vs Avulla and Another
Madras High Court · (1892) ILR (Mad) 19
Evidence Act, 1872 — Section 35
High Courts11 Aug 1891
Shankaran and Others Vs Kesavan and Others
Madras High Court · (1892) ILR (Mad) 6
Limitation Act, 1963 — Article 120, 91
High Courts07 Aug 1891
Puthenpurayil Kumdipravam Kanara Kurup. Vs Puthenpurayil Kumdipravam Govinda Kurp.
Madras High Court · (1896) 6 MLJ 769
High Courts06 Aug 1891
Queen-Empress Vs Munisami and Others
Madras High Court · (1892) ILR (Mad) 39
Criminal Procedure Code, 1898 (CrPC) — Section 437
High Courts28 Jul 1891
Appu and Others Vs Raman and Others
Madras High Court · (1893) ILR (Mad) 425
Specific Relief Act, 1877 — Section 56(b)
High Courts28 Jul 1891
Queen-Empress Vs Sevudappayyar and Others
Madras High Court · (1892) ILR (Mad) 91
High Courts23 Jul 1891
Burla Runga Reddi and Another Vs Vidavalur Chenna Reddi and Others
Madras High Court · (1896) 6 MLJ 501
High Courts23 Jul 1891
Ranga Reddi and Another Vs Chinna Reddi and Others
Madras High Court · (1891) ILR (Mad) 465
High Courts23 Jul 1891
Sura Vittil Vayanda Valappil Kunhi Moidin and Others Vs Kypatt Ambu and Others
Madras High Court · (1896) 6 MLJ 764