High Courts27 Nov 1891
Ramasami Pillai Vs Vellaya Pillai and Another
Madras High Court · (1892) 2 MLJ 48
COURT ARCHIVE
Madras High Court judgments, 1891
186 judgments · page 2 of 10
High Courts26 Nov 1891
Maine Moilar and Others Vs Islam Amanath and Others
Madras High Court · (1892) ILR (Mad) 355
High Courts24 Nov 1891
Subbaraya Chetti Vs Venkatanarasu Chetti and Others
Madras High Court · (1892) 2 MLJ 83
High Courts24 Nov 1891
Sah Maun Mull and Another Vs The Madras Building Company Limited
Madras High Court · (1892) 2 MLJ 95
Transfer of Property Act, 1882 — Section 78
High Courts24 Nov 1891
Shan Maun Mull and Another Vs Madras Building Company
Madras High Court · (1892) ILR (Mad) 268
Transfer of Property Act, 1882 — Section 78
High Courts24 Nov 1891
Venkatarayadu and Others Vs Venkataramayya and Another
Madras High Court · (1892) ILR (Mad) 284
High Courts23 Nov 1891
Raman Vs Chandan and Others
Madras High Court · (1892) ILR (Mad) 219
Madras Revenue Recovery Act, 1864 — Section 59
High Courts23 Nov 1891
Shiva Devi Vs Jaru Heggade and Others
Madras High Court · (1892) ILR (Mad) 290
Transfer of Property Act, 1882 — Section 76
High Courts19 Nov 1891
Queen-Empress Vs Venkatasami
Madras High Court · (1892) ILR (Mad) 131
Criminal Procedure Code, 1898 (CrPC) — Section 480, 482
High Courts19 Nov 1891
Samayya and Another Vs Nagalingam and Others
Madras High Court · (1892) ILR (Mad) 174
Transfer of Property Act, 1882 — Section 68
High Courts18 Nov 1891
Muttakke and Others Vs Thimmappa and Others
Madras High Court · (1892) ILR (Mad) 186
Limitation Act, 1963 — Article 127
High Courts17 Nov 1891
Queen-Empress Vs Basava
Madras High Court · (1892) ILR (Mad) 75
Penal Code, 1860 (IPC) — Section 372
High Courts12 Nov 1891
Thanikachella and Another Vs Shudachella
Madras High Court · (1892) ILR (Mad) 258
Limitation Act, 1963 — Article 99
High Courts12 Nov 1891
Kerala Varma Vs Chadayan Kutti and Others
Madras High Court · (1892) ILR (Mad) 181
High Courts12 Nov 1891
Kammathi and Others Vs Kunhamed
Madras High Court · (1892) ILR (Mad) 288
Court Fees Act, 1870 — Article 17 Schedule II